High Courts17 Mar 2025Allowed
Abhay Kumar Srivastava Vs Union of India
Patna High Court · (2025) 03 PAT CK 1409
Administrative Tribunal Act, 1985 - Section 19, 21
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 51 of 2,796
High Courts17 Mar 2025Disposed Of
Ujjawal Prashant Vs Union Public Service Commision and Ors
Patna High Court · (2025) 03 PAT CK 1407
High Courts07 Mar 2025Disposed Of
Jay Shankar Jha Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1404
High Courts05 Mar 2025Dismissed
Sarika Murarka Vs Union of India
Patna High Court · (2025) 03 PAT CK 1405
High Courts04 Mar 2025Allowed
Qaiyum Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1406
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 413, 414, 467Essential Commodities Act, 1955 - Section 7
High Courts28 Feb 2025Dismissed
Kamleshwar Thakur Vs Angad Thakur And Others
Patna High Court · (2025) 02 PAT CK 1268
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17
High Courts28 Feb 2025Dismissed
Upendra Manjhi Vs Prakash Manjhi
Patna High Court · (2025) 02 PAT CK 1266
Code of Civil Procedure, 1908 - Order 6 Rule 17
High Courts27 Feb 2025Dismissed
M/S R.S Construction Vs Bihar Police Building Construction Corporation
Patna High Court · (2025) 02 PAT CK 1267
Indian Penal Code, 1860 - Section 120(B), 420, 467, 468, 471, 511
High Courts21 Feb 2025Dismissed
Mohan Mishra Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1265
High Courts20 Feb 2025Dismissed
Nag Narayan Singh Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1262
High Courts20 Feb 2025Dismissed
Rajeev Kumar Vs Vice-Chancellor-cum-Chairman, Academic Council, Patna University Patna
Patna High Court · (2025) 02 PAT CK 1261
High Courts18 Feb 2025Disposed Of
Priyanka Kumari Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1263
High Courts15 Feb 2025Allowed
Badrun Duja @ Jugnu @ Bahar @ Badruddoza Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1264
Constitution Of India, 1950 - Article 14Indian Penal Code, 1860 - Section 34, 323, 498(A), 506Code of Criminal Procedure, 1973 - Section 482
High Courts07 Feb 2025Allowed
Arvind Alok Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1259
Bihar Government Servant ( Classification Control and Appeal ) Rules, 2005 - Rule 14(6), 17, 17(3), 17(4)
High Courts06 Feb 2025Disposed Of
Ashok Kumar Yadav Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1257
High Courts06 Feb 2025Dismissed
Surya Bansh Pal Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1256
High Courts05 Feb 2025Dismissed
Bihar State Board of Religious Trusts Vs Ravi Jalan
Patna High Court · (2025) 02 PAT CK 1260
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17Bihar Hindu Religious Trusts Act, 1950 - Section 32, 32(3)Evidence Act, 1872 - Section 58
High Courts05 Feb 2025Dismissed
Mahendra Singh Vs State of Bihar
Patna High Court · (2025) 02 PAT CK 1258
Indian Penal Code, 1860 - Section 34, 304, 498(A)
High Courts30 Jan 2025Disposed Of
Sanjeev Kumar Divakar Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1704
Constitution Of India, 1950 - Article 14, 16Bihar Panchyat Elementary Teacher (Employment and Service Conditions) Rules, 2006 - Rule 10
High Courts23 Jan 2025Disposed Of
Jawed Anwar Vs State of Bihar And Others
Patna High Court · (2025) 01 PAT CK 1702
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 - Rule 9