COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 53 of 2,796

High Courts03 Dec 2024Dismissed

Indradeo yadav Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1249

Code of Criminal Procedure, 1973 - Section 161, 209, 372Indian Penal Code, 1860 - Section 147,148, 149, 341, 323, 324, 307, 504Arms Act, 1959 - Section 27

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High Courts03 Dec 2024Rejected

Hindustan Petroleum Corporation Ltd Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1245

Bihar Value Added Tax Act, 2005 - Section 73(2)

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High Courts29 Nov 2024Rejected

Raj Kishore Singh Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1299

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High Courts28 Nov 2024Disposed Of

Nishant Enterprises Vs Union of India

Patna High Court · (2024) 11 PAT CK 1301

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High Courts28 Nov 2024Disposed Of

Sharda Sharma Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1300

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High Courts27 Nov 2024Allowed

Sanjay Tribedi @ Munna Tribedi Vs Kanti Devi And Others

Patna High Court · (2024) 11 PAT CK 1303

Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10(2), Order 22 Rule 3Indian Succession Act, 1925 - Section 222, 276, 278

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High Courts27 Nov 2024Allowed

Gyanti Devi Vs Principal Commissioner of Income Tax

Patna High Court · (2024) 11 PAT CK 1302

Income Tax Act, 1961 - Section 142(1), 144, 148, 148(A)

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High Courts26 Nov 2024Disposed Of

Saroj Devi Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1298

Constitution Of India, 1950 - Article 226, 227

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High Courts22 Nov 2024Allowed

Lalita Devi and Anr Nathan Sah Vs State of Bihar

Patna High Court · (2024) 11 PAT CK 1297

Code of Criminal Procedure, 1973 - Section 156(3), 313, 374(2)Indian Penal Code, 1860 - Section 323, 328, 341, 494, 498(A)Hindu Marriage Act, 1955 - Section 5

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High Courts21 Nov 2024Dismissed

Sudhir Kumar Singh Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1296

Constitution Of India, 1950 - Article 226Bihar Tenancy Act, 1885 - Section 87, 87(2)

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High Courts18 Nov 2024Dismissed

Valiance Trading Pvt Ltd Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1295

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High Courts14 Nov 2024Allowed

Tulsi Mandal Vs State of Bihar

Patna High Court · (2024) 11 PAT CK 1294

Indian Penal Code, 1860 - Section 34, 201, 302, 364Evidence Act, 1872 - Section 27

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High Courts30 Oct 2024Allowed

Devendra Singh Vs Kailash Prasad

Patna High Court · (2024) 10 PAT CK 1199

Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 9 rule 13, Order 20 Rule 12, Order 26 Rule 10(B)

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High Courts30 Oct 2024Dismissed

Mukesh Kumar Vs Nikki Kumari

Patna High Court · (2024) 10 PAT CK 1197

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High Courts29 Oct 2024Disposed Of

Employees State Insurance Corporation Vs Niwas Singh

Patna High Court · (2024) 10 PAT CK 1198

Employees Compensation Act, 1923 - Section 30(1)(A)Workmens Compensation Act, 1923 - Section 4(A)Employees State Insurance (ESI) Act, 1948 - Section 38, 53, 61

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High Courts26 Oct 2024Dismissed