High Courts02 May 2018Allowed
Ramesh Kumar Singh & Ors Vs The State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 122
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 502 of 2,660
High Courts02 May 2018Disposed of
Shashi Bhushan Singh Vs The State Of Bihar & Ors
Patna High Court · (2018) 2 PLJR 933
Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(e)Government of India Act, 1935 — Section 241(2), 43(c )Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(1)(c )
High Courts01 May 2018Dismissed
Shailesh Kumar Singh And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 117
Bihar Municipal Act, 2007 — Section 478Bihar Municipal Election Rules, 2007 — Rule 29, 29(1)Bihar Municipalities Territorial Constituencies (Ward) Constitution Rules, 2001 — Rule 3(2), 5
High Courts01 May 2018Disposed of
Kameshwar Paswan Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0006
Indian Penal Code, 1860 — Section 376, 511Code of Criminal Procedure, 1973 — Section 313
High Courts01 May 2018Allowed
Bharat Bhushan & Ors Vs The State of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0005
High Courts01 May 2018Allowed
Baidyanath Choudhary & Ors Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0004
Indian Penal Code, 1860 — Section 34, 326BCode of Criminal Procedure, 1973 — Section 273, 389(1)
High Courts01 May 2018Allowed
Md. Aslam Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0003
Indian Penal Code, 1860 — Section 34, 366Code of Criminal Procedure, 1973 — Section 164, 313
High Courts01 May 2018Dismissed
Kamal Kumari Devi Vs The State Of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0002
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 323, 341, 325, 337, 307, 372, 379
High Courts01 May 2018Allowed
Munni Yadav Vs The State Of Bihar
Patna High Court · (2018) 05 PAT CK 0001
Code of Criminal Procedure, 1973 — Section 313, 374 (2)Indian Penal Code, 1860 — Section 120B, 324, 341, 376, 3(1)(10), 354, 365
High Courts30 Apr 2018Allowed
R. P. Sharma Institute Of Technology Through Its Registrar And Anr Vs Magadh University, Bodh Gaya, Through Its Registrar And Ors
Patna High Court · (2018) 4 PLJR 215
Bihar State Universities Act, 1976 — Section 4(1)(11), 4(1), 37, 38All India Council For Technical Education Act, 1987 — Section 10Constitution Of India, 1950 — Article 141
High Courts30 Apr 2018Allowed
Arun Kumar Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0070
Indian Penal Code, 1860 — Section 341, 342, 166, 379, 384, 386, 389, 506, 34Bihar Excise Act, 2016 — Section 65(b)(c )Constitution of India, 1950 — Article 226, 311(2)(b)
High Courts30 Apr 2018Allowed
Ashok Kumar Pandey & Anr. Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0069
Indian Penal Code, 1860 — Section 201, 304BCode of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 113B
High Courts30 Apr 2018Allowed
Md. Jahid Khan Vs The Union of India & Ors
Patna High Court · (2018) 04 PAT CK 0068
Code of Criminal Procedure, 1973 — Section 161
High Courts30 Apr 2018Dismissed
MANOJ KUMAR TANTI Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0067
Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 164, 313
High Courts30 Apr 2018Allowed
Ramji Sah Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0066
Indian Penal Code, 1860 — Section 320, 354CCode of Criminal Procedure, 1973 — Section 313
High Courts30 Apr 2018Allowed
Arun Kumar Yadav & Anr Vs State of Bihar
Patna High Court · (2018) 04 PAT CK 0065
Indian Penal Code, 1860 — Section 201, 376
High Courts30 Apr 2018Dismissed
Madhya Bihar Gramin Bank Through The Chairman & Ors Vs Kedar Prasad Mehta
Patna High Court · (2018) 04 PAT CK 0063
High Courts27 Apr 2018Allowed
Nanhaku Yadav @ Nanhku Yadav & Anr Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0062
Protection of Children from Sexual Offences Act, 2012 — Section 6, 29Code of Criminal Procedure, 1973 — Section 161, 313Indian Evidence Act, 1872 — Section 24
High Courts27 Apr 2018Allowed
Dharmendra Kumar Ram Vs State of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0061
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 468, 471
High Courts27 Apr 2018Allowed
Ravi Prakash Tiwari Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0060