High Courts10 May 2018Dismissed
Jai Prakash Narain Singh & Anr Vs The State of Bihar & Ors
Patna High Court · (2018) 4 PLJR 72
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 500 of 2,660
High Courts10 May 2018Allowed
Balmeeki Singh & Anr Vs State of Bihar
Patna High Court · (2018) 05 PAT CK 0029
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 447Explosive Substances Act 1883 — Section 3, 4Army Act, 1950 — Section 27
High Courts10 May 2018Disposed of
M/s Vinay Construction Vs The State of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0028
High Courts10 May 2018Allowed
Mukesh Kumar Mishra & Anr Vs State Of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0027
Indian Penal Code, 1860 — Section 420, 406Negotiable Instruments Act, 1881 — Section 138
High Courts09 May 2018Dismissed
Achhelal Sah & Ors Vs State of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0026
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — section 415, 417
High Courts09 May 2018Allowed
Paramhans Tiwary & Ors. Vs State of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0025
Code of Criminal Procedure, 1973 — Section 245, 482Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)(xi)Indian Penal Code, 1860 — section 34, 323, 380, 504
High Courts09 May 2018Dismissed
Rampati Mahto Vs The Union of India Through Its Principal Secretary, Department of Home , New Delhi & Ors
Patna High Court · (2018) 05 PAT CK 0024
Indian Penal Code, 1860 — section 420, 465, 475Code of Criminal Procedure, 1973 — Section 204, 313Constitution of India, 1950 — Article 32, 142, 226(2), 226
High Courts09 May 2018Allowed
Santlal Chaudhary Vs The State of Bihar & Ors
Patna High Court · (2018) 3 PLJR 1055
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 19Code Of Criminal Procedure, 1973 — Section 197
High Courts09 May 2018Disposed of
THE BRANCH MANAGER NATIONAL IN Vs KAMLA DEVI & ORS
Patna High Court · (2018) 05 PAT CK 0022
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2018Allowed
Mohan Prasad Vs The State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 424
High Courts08 May 2018Disposed of
Branch Manager,National Insurance Company Ltd. Vs Most.Veena Devi & Ors
Patna High Court · (2018) 4 PLJR 55
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts08 May 2018Allowed
Deep Narayan Yadav & Ors. Vs The State of Bihar
Patna High Court · (2018) 4 PLJR 308
Indian Penal Code, 1860 — Section 395, 397Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 May 2018Allowed
Nageshwar Prasad Vs State of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0018
Code of Criminal Procedure, 1973 — Section 197, 482Indian Penal Code, 1860 — section 34, 323, 406, 504
High Courts07 May 2018Disposed Of
Krishna Prasad Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 936
High Courts07 May 2018Disposed Of
Surya Prakash Singh Vs State Of Bihar Through Principal Secretary
Patna High Court · (2018) 3 PLJR 219
Bihar State Universities Act, 1976 — Section 6, 6(2), 6(3), 37, 38, 38(2), 38(3), 39, 39(1)(ii)
High Courts07 May 2018Disposed of
National Insurance Co.Ltd. Vs Uttam Paswan & Ors
Patna High Court · (2018) 05 PAT CK 0017
Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 110A(3), 166(3), 53
High Courts07 May 2018Disposed of
Puran Pandit Vs Sunil Jain Kothari & Anr
Patna High Court · (2018) 05 PAT CK 0016
Motor Vehicles Act, 1988 — Section 140
High Courts07 May 2018Allowed
Shaukhin Chaudhary Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0015
Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts07 May 2018Dismissed
Md. Rahman & Anr. Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0014
Indian Penal Code, 1860 — Section 34, 354Code Of Criminal Procedure, 1973 — Section 313
High Courts07 May 2018Allowed
Pankaj Agrwal @ Pankaj Dudhewala & Anr Vs The State of Bihar Through The Chief Secretary, Home Deptt. Govt. of Bihar, Patna & Ors
Patna High Court · (2018) 4 PLJR 188
Indian Penal Code, 1860 — Section 120B, 405, 406, 420, 427Code Of Criminal Procedure, 1973 — Section 192(1), 202, 204Partnership Act, 1932 — Section 10