High Courts04 May 2018Allowed
Basant Kumar Srivastava Vs State Of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0053
Indian Penal Code, 1860 — Section 34, 498A
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 501 of 2,660
High Courts04 May 2018Allowed
Bimlesh Singh @ Karu Singh Vs The State Of Bihar
Patna High Court · (2018) 05 PAT CK 0052
Indian Penal Code, 1860 — Section 27, 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts04 May 2018Allowed
Talo Soren Vs The State Of Bihar
Patna High Court · (2018) 05 PAT CK 0051
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts04 May 2018Allowed
Bitiya Hembrum Vs The State Of Bihar
Patna High Court · (2018) 05 PAT CK 0050
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts04 May 2018Dismissed
National Insurance Company Ltd., Chas Bokaro & Anr. Vs Raja & Ors
Patna High Court · (2018) 05 PAT CK 0012
Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 166(3), 110A(3), 53
High Courts04 May 2018Dismissed
Tileshwar Yadav & Anr Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 313Probation of Offenders Act 1907 — Section 3
High Courts04 May 2018Allowed
LALITA DEVI & ANR. Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0010
Indian Penal Code, 1860 — Section 34, 307, 323Code Of Criminal Procedure, 1973 — Section 313Probation of Offenders Act 1907 — Section 3
High Courts04 May 2018Disposed of
Basant Yadav Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0009
Indian Penal Code, 1860 — Section 354, 448
High Courts04 May 2018Dismissed
Satyendra Singh @ Satyendra Singh Yadav & Ors Vs State of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0008
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — section 147, 148, 149, 307, 323, 382, 448Army Act, 1950 — Section 3 (1) VIII, X, XI, 27
High Courts04 May 2018Allowed
Nav Prayas ( Regd. N G O ) Vs The State Of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0007
Constitution of India, 1950 — Section 14, 21, 226
High Courts03 May 2018Disposed of
Mostt. Gyanti Devi Vs The State of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0048
High Courts03 May 2018Dismissed
Daya Shankar Singh Vs Uma Shankar Singh
Patna High Court · (2018) 05 PAT CK 0047
Code of Civil Procedure, 1908 — Section 100Prohibition of Benami Property Transactions Act, 1988 — Section 4Government of India Act, 1935 — Section 5
High Courts02 May 2018Dismissed
Dr. Siyaram Roy Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 334
Constitution Of India, 1950 — Article 226Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts02 May 2018Dismissed
Dr. Umesh Kumar Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 113
Indian Penal Code, 1860 — Section 269, 313, 314
High Courts02 May 2018Dismissed
Niraj Kumar Mallick Vs The State of Bihar & Ors
Patna High Court · (2018) 2 PLJR 951
Constitution of India, 1950 — Article 14, 226, 16(2)
High Courts02 May 2018Dismissed
Ranveer Yadav Vs The State of Bihar, Through The Secretary, Department of Home (police), Government of Bihar, Patna & Ors
Patna High Court · (2018) 3 PLJR 101
Indian Penal Code, 1860 — Section 64, 207, 302, 304, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 31, 31(1), 122, 427, 427(2), 428, 432Prisons Act, 1894 — Section 59
High Courts02 May 2018Dismissed
M/s Rambali Cold Storage Private Ltd. Through Its Director Sri Ramashrya Singh Yadav & Anr Vs Central Bank of India & Anr
Patna High Court · (2018) 4 PLJR 28 : AIR 2018 Pat 145
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 5A, 5A(4), 13(1), 13(2), 13(4), 13(10)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(1), 19(22-A), 19(23), 19(25)Companies Act, 1956 — Section 442, 446, 537
High Courts02 May 2018Allowed
Manager Singh & Ors Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0043
Indian Penal Code, 1860 — Section 323, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts02 May 2018Allowed
Sangeet Kumar Vs The Union of India Thru. Cbi
Patna High Court · (2018) 05 PAT CK 0042
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1), 20
High Courts02 May 2018Allowed
Ramesh Kumar Choudhary Vs The State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 745
Bihar Excise (Amendment) Act, 2016 — Section 47(a)Central Excise Act, 1944 — Section 47a, 69, 70Army Act, 1950 — Section 3(c )(2), 125, 126