High Courts27 Apr 2018Dismissed
MD. MUBARAK @ KAILA Vs THE STATE OF BIHAR
Patna High Court · (2018) 04 PAT CK 0059
Indian Penal Code, 1860 — Section 34, 302, 304(B), 307, 326, 498(A)Code of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 503 of 2,660
High Courts27 Apr 2018Allowed
Ramesh Kumar Singh & Ors Vs The State Of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0058
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts26 Apr 2018Allowed
LALAN JHA Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0057
Indian Penal Code, 1860 — Section 120B, 395Code Of Criminal Procedure, 1973 — Section 202, 204, 313
High Courts26 Apr 2018Disposed of
Bihar Rajya Krishi Pipnan Pari Vs Bihar State Agri.Mkt.Board &Or
Patna High Court · (2018) 04 PAT CK 0056
Bihar Agriculture Produce (Market) Repeal Act, 2006 — Section 4, 4(1)
High Courts26 Apr 2018Allowed
Kailash Yadav & Ors Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0055
Indian Penal Code, 1860 — Section 149, 148, 307, 323, 341, 379, 386ARMS ACT, 1959 — Section 27
High Courts26 Apr 2018Dismissed
Surya Narayan Yadav Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0054
Constitution of India, 1950 — Article 14
High Courts26 Apr 2018
Awadhesh Kumar Gupta Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0053
Constitution of India, 1950 — Article 311(2)
High Courts26 Apr 2018Allowed
Sarjan Singh @ Ramakant Singh & Ors. Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0052
Indian Penal Code, 1860 — Section 323Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)10Code Of Criminal Procedure, 1973 — Section 280, 313
High Courts26 Apr 2018Dismissed
PARMESHWAR DAS Vs THE STATE OF BIHAR
Patna High Court · (2018) 04 PAT CK 0051
Code of Criminal Procedure, 1973 — Section 161, 313, 340, 374(ii), 389(i)Indian Penal Code, 1860 — Section 34, 302Indian Evidence Act, 1872 — Section 106
High Courts26 Apr 2018Dismissed
Binod Prasad & Ors Vs Dahu Mahto Alias Dahu Bhagat & Anr
Patna High Court · (2018) 04 PAT CK 0050
Code of Civil Procedure, 1908 — Section 151Bihar Building (Lease, Rent and Eviction) control Act, 1982 — Section 12, 11Industrial Disputes Act, 1947 — Section 18
High Courts26 Apr 2018Allowed
Jagat Narayan Singh Vs The State Of Bihar & Ors
Patna High Court · (2018) 2 PLJR 977
High Courts25 Apr 2018Dismissed
Md. Wasiur Rahman & Anr Vs The State of Bihar & Ors
Patna High Court · (2018) 3 PLJR 222
Waqf Act, 1995 — Section 3(o)(1)(2), 36, 83(9), 6, 7, 3(q), 83(1), 83, 83(4), 83(2), 83(5), 83(7)Motor Vehicles Act, 1988 — Section 173, 149(2)Code of Civil Procedure, 1908 — Section 115
High Courts25 Apr 2018Allowed
NOOR MAHAMAD @ BADARI @ NOOR MOHAMMAD @ NOOR MAHMAD MIYA Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0047
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(2)C, 22C, 23C, 42(2), 57, 52(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Apr 2018Allowed
Kaushalya Devi Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0046
Indian Penal Code, 1860 — Section 201, 304BmCode Of Criminal Procedure, 1973 — Section 313, 157
High Courts24 Apr 2018Dismissed
Chairman, Uttar Bihar Gramin Bank, Kalambagh Road Vs Deputy Chief Labour Commissioner (Central) And Ors
Patna High Court · (2018) 4 PLJR 44
Uttar Bihar Gramin Bank (Officers And Employees) Service Regulations, 2010 — Regulation 39, 45, 45(4), 72, 72(e), 72(1), 72(2)Payment Of Gratuity Act, 1972 — Section 2(e), 4(5), 4(6), 5, 7, 7(3), 7(3)(A), 7(7), 8, 13, 14Regional Rural Bank Act, 1976 — Section 30
High Courts24 Apr 2018Dismissed
The Chairman, Uttar Bihar Gramin Bank Vs The Deputy Chief Labour Commissioner ( Central ) & Ors
Patna High Court · (2018) 04 PAT CK 0045
Payment of Gratuity Act, 1972 — Section 7(3-A), 14, 7(7), 4(5), 4(6), 5, 7, 13, 14Regional Rural Bank Act, 1976 — Section 30
High Courts23 Apr 2018Allowed
Bandana Sinha Vs Magadh University Through The Registrar And Ors
Patna High Court · (2019) 1 PLJR 764
High Courts23 Apr 2018Allowed
Bablu Rai @ Bablu Roy Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0044
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Apr 2018Dismissed
PRADEEP KUMAR KEJRIWAL @ PRADEEP KEJRIWAL Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0043
Indian Penal Code, 1860 — Section 307, 342Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Apr 2018Allowed
Managing Committee Of Sarswati Bilash Sanskrit High School & Anr Vs The State of Bihar & Ors
Patna High Court · (2018) 3 PLJR 230