High Courts23 Apr 2018Disposed of
Urmila Devi Alias Urmila Kunwar Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0041
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 504 of 2,660
High Courts23 Apr 2018Dismissed
Niranjan Kumar Vs Bihar State Milk Cooperative Federation Ltd. Through Its Managing Director & Ors
Patna High Court · (2018) 2 PLJR 903
Bihar Co-operative Societies Act, 1935 — Section 41(1), 41(3), 41(6)
High Courts20 Apr 2018Allowed
Sunil Paswan Vs Union Of India Through The Secretary Bhartiya And Ors
Patna High Court · (2018) 3 PLJR 591
High Courts20 Apr 2018Allowed
Md. Jamiruddin Ansari @ Md. Jamiruddin And Ors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 51
Code Of Criminal Procedure, 1973 — Section 190, 200, 202, 482Indian Penal Code, 1860 — Section 34, 323, 341, 379, 498(A), 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Apr 2018Allowed
Faujdar Kamat Ans Ors Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 560
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 380Code Of Criminal Procedure, 1973 — Section 145
High Courts20 Apr 2018Dismissed
Prashant Kumar Verma Vs Babita Verma
Patna High Court · (2018) 2 PLJR 928
Hindu Marriage Act, 1955 — Section 12Code Of Civil Procedure, 1908 — Section 9, 11Specific Relief Act, 1963 — Section 34
High Courts20 Apr 2018Allowed
Damari Ram & Anr Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0039
Indian Penal Code, 1860 — Section 34, 376Criminal Procedure Code, 1973 — Section 192(1), 202, 313
High Courts20 Apr 2018Allowed
Fani Bhushan Prasad Vs State of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0038
Criminal Procedure Code, 1973 — Section 482Indian Penal Code, 1860 — Section 120, 420, 379Code Of Criminal Procedure, 1973 — Sectionn 156(3)
High Courts20 Apr 2018Allowed
Nago Sah & Anr Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts20 Apr 2018Dismissed
Sushil Kumar Sinha Vs State Of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0036
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 419, 467, 468, 471
High Courts20 Apr 2018Allowed
Jogo Yadav & Ors. Vs The State Of Bihar
Patna High Court · (2018) 04 PAT CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 302, 342Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts19 Apr 2018Disposed of
Md. Yahya Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0034
High Courts19 Apr 2018Allowed
Ram Surat Singh & Ors Vs State of Bihar
Patna High Court · (2018) 04 PAT CK 0033
Indian Penal Code, 1860 — Section 27, 34, 307, 320, 341, 323, 324
High Courts19 Apr 2018Dismissed
Bhibhav Singh Vs State of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0032
Code Of Criminal Procedure, 1973 — Section 83, 202, 482Indian Penal Code, 1860 — Section 420, 420(s)
High Courts19 Apr 2018Dismissed
Bibhav Singh Vs State of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0031
Code Of Criminal Procedure, 1973 — section 82, 83, 190, 191, 192, 202, 204, 482Indian Penal Code, 1860 — Section 420
High Courts19 Apr 2018Disposed of
Sunil Yadav Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0030
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 313, 320
High Courts19 Apr 2018Allowed
Asheshwar Nath Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 2 PLJR 646
Bihar Pension Rules, 1950 — Rule 139Gujarat Civil Services (Discipline And Appeals) Rules, 1971 — Rule 6Constitution Of India, 1950 — Article 226
High Courts19 Apr 2018Allowed
Shiv Narayan Jha Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0028
High Courts19 Apr 2018Dismissed
Binod Rai @ Vinod Kumar Ray Vs The State of Bihar
Patna High Court · (2018) 04 PAT CK 0027
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 113B
High Courts18 Apr 2018Allowed
Naushad Alam And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 773
Constitution Of India, 1950 — Article 14, 16