High Courts12 Apr 2018Dismissed
Awadh Muni Prasad Vs The State of Bihar & Ors
Patna High Court · (2018) 04 PAT CK 0077
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 506 of 2,660
High Courts12 Apr 2018Allowed
The Union of India & Ors Vs Sadanand Poddar & Ors
Patna High Court · (2018) 04 PAT CK 0076
Constitution of India, 1950 — Article 226
High Courts12 Apr 2018Allowed
SATYENDRA KUMAR Vs THE STATE OF BIHAR & ANR.
Patna High Court · (2018) 04 PAT CK 0075
Code Of Criminal Procedure, 1973 — Section 239Indian Penal Code,1860 — Section 405, 420
High Courts11 Apr 2018Disposed Of/Allowed
P.R.S. Panicker And Ors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 163
Bihar Sugarcane (Regulation Of Supply And Purchase) Act, 1981 — Section 13(8), 13(9), 53Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Apr 2018Allowed
Mohan Singh Chouhan Vs State Of Bihar
Patna High Court · (2018) 2 PLJR 910
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 166, 384, 409, 418
High Courts11 Apr 2018Allowed
Dilip Kumar Vs State Of Bihar
Patna High Court · (2018) 2 PLJR 902
Code Of Criminal Procedure, 1973 — Section 144, 482Indian Penal Code, 1860 — Section 34, 323, 447, 461Constitution Of India, 1950 — Article 226
High Courts11 Apr 2018Dismissed
M/s Mangalam Automobiles Vs U C O Bank Through Its Zonal Manager & Ors
Patna High Court · (2018) 04 PAT CK 0074
High Courts11 Apr 2018Allowed
Bibi Najda Khatoon & Ors Vs State of Bihar & Anr
Patna High Court · (2018) 04 PAT CK 0073
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code,1860 — Section 182, 211, 120B, 420, 467, 469, 471
High Courts11 Apr 2018Allowed
Abhishekh Kumar & Ors Vs The State of Bihar & Ors
Patna High Court · (2018) 3 PLJR 273
Land Acquisition Act, 1894 — Section 4, 4(2), 5A, 6, 7, 9, 11, 17(1), 17(3)(A), 17(3)(B), 17(4), 18, 11, 12(2), 31, 31(2)Constitution Of India, 1950 — Article 300(A)
High Courts11 Apr 2018Allowed
Kartikey Kumar & Anr Vs State Of Bihar & Anr
Patna High Court · (2018) 3 PLJR 158
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code (IPC) 1860 — Section 304B, 323, 498A
High Courts10 Apr 2018Allowed
Sahabu Miya Vs State Of Bihar
Patna High Court · (2019) 1 PLJR 18
Code Of Criminal Procedure, 1973 — Section 304, 304(1), 313, 374(2), 389(1), 439Indian Penal Code, 1860 — Section 302
High Courts10 Apr 2018Dismissed
Shyam Lal Yadav And Ors Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 859
Indian Penal Code, 1860 — Section 34, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 27
High Courts09 Apr 2018Dismissed
Dr. Shyamal Kishore Singh Vs State Of Bihar, Through The Principal Secretary And Ors
Patna High Court · (2018) 4 PLJR 192
Constitution Of India, 1950 — Article 226, 309Bihar Medical Education Service Cadre And Cadre Posts Selection Recruitment Rules, 1997 — Rule 5(ka), 5(Ga)
High Courts09 Apr 2018Dismissed
Amit Kumar Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 90
Code Of Criminal Procedure, 1973 — Section 227Drugs And Cosmetics Rules, 1945 — Rule 65, 97
High Courts06 Apr 2018Dismissed
Abhishek Singh And Ors Vs Union Of India Through Its Secretary
Patna High Court · (2018) 2 PLJR 643
Constitution Of India, 1950 — Article 14, 15, 16
High Courts06 Apr 2018Allowed
Aditya Narayan Roy Vs Union Of India And Ors
Patna High Court · (2018) 2 PLJR 587
Constitution Of India, 1950 — Article 14, 16, 21
High Courts06 Apr 2018Allowed
Pradeep Kumar Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 695
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Allowed
Bihar Rajya Zila Parishad Karmachari Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 1057
Bihar Panchayat Samiti And Zila Parishad Act, 1961 — Section 25(i), 75General Clauses Act, 1897 — Section 27Bihar Panchayat Raj Act, 1993 — Section 157
High Courts05 Apr 2018Allowed
Pintoo Kumar Singh And Ors Vs Union Of India And Ors
Patna High Court · (2018) 2 PLJR 707
Constitution Of India, 1950 — Article 226, 227
High Courts05 Apr 2018Allowed
Bikram Paswan & Ors Vs The State Of Bihar & Ors
Patna High Court · (2018) 2 PLJR 914
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956,—section 35