High Courts29 Mar 2018Allowed
Dr. Daman Chandra Mishra Vs T. M. Bhagalpur University And Ors
Patna High Court · (2019) 2 PLJR 435
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 508 of 2,660
High Courts29 Mar 2018Allowed
Ravi Kumar Vs State Of Bihar
Patna High Court · (2018) 03 PAT CK 0141
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 313Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts29 Mar 2018Allowed
Dr. Nehal Akhtar @ Dr. Md. Nehal Akhtar Vs State Of Bihar Through The Inspector And Anr
Patna High Court · (2018) 3 PLJR 263
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 156(1), 156(3), 190, 190(1)(b), 200, 201, 202, 202(1), 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 5(4), 13(1)(d), 13(2), 19
High Courts29 Mar 2018Dismissed
Mrityunjay Pandey @ Mritunjay Pandey And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 906
Bihar State Universities Act, 1996 — Section 4(14)Constitution Of India, 1950 — Article 21, 226
High Courts29 Mar 2018
Rajeev Kumar @ Rajeev Nayan Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0099
INDIAN PENAL CODE 1860, — section 304B,201,302,201,34,364
High Courts27 Mar 2018Allowed
Nathuni Prasad Singh & Anr Vs The State Of Bihar & Ors
Patna High Court · (2018) 2 PLJR 551
High Courts26 Mar 2018Allowed
Krishna Nandan Das Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 553
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 14
High Courts26 Mar 2018Allowed
Md. Murshid Alam Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 923
High Courts26 Mar 2018Disposed Of
Ganesh Paswan & Ors Vs The State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 316
High Courts23 Mar 2018Allowed
Md. Mahfooz Alam Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 630
Constitution Of India, 1950 — Article 226Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 9, 14(x)
High Courts23 Mar 2018Disposed Of
Data Technosys ( Engineers ) Pvt. Vs Ltd Union Of India And Ors
Patna High Court · (2018) 2 PLJR 313
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 12(5)
High Courts23 Mar 2018Allowed
Union Of India Vs Md. Shahzad Hussain
Patna High Court · (2018) 3 PLJR 404
High Courts22 Mar 2018Disposed Of
Diwakar Kumar Singh Vs The State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 403
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(1), 37(2), 56
High Courts22 Mar 2018Dismissed
Nagendra Nath Pandey & Anr Vs The State Of Bihar & Ors
Patna High Court · (2018) 03 PAT CK 0080
High Courts22 Mar 2018Dismissed
Awadhesh Paswan Vs The Chairman Cum M.d. Central Bank Of India & Ors
Patna High Court · (2018) 3 PLJR 235
Constitution Of India, 1950 — Article 226
High Courts22 Mar 2018Dismissed
The State Of Bihar & Ors Vs Dr.nand Kishore Nawal
Patna High Court · (2018) 3 PLJR 317
High Courts22 Mar 2018Allowed
Raj Kumar Mahto Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0020
Indian Penal Code 1860, — section 366A CODE OF CRIMINAL PROCEDURE, 1973, — section 313
High Courts21 Mar 2018Dismissed
Sant Lal Kishku Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 447
Bihar Tenancy Act, 1985 — Section 48(E)
High Courts21 Mar 2018Dismissed
Manoj Kumar Vs Union Of India Through The Secretary And Ors
Patna High Court · (2018) 3 PLJR 21
University Grants Commission Act, 1956 — Section 2(f), 26
High Courts21 Mar 2018Allowed
Brijesh Das @ Brijesh Kumar Das Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 545
Code Of Criminal Procedure, 1973 — Section 156(3), 173(2), 482Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4