High Courts20 Mar 2018Allowed
Subodh Kumar Sah Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0074
INDIAN PENAL CODE 1860, — section 366A CODE OF CRIMINAL PROCEDURE, 1973, — section 313,164,161
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 509 of 2,660
High Courts19 Mar 2018Dismissed
Gauri Shankar Poddar @ Gauri Poddar Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 92
Bihar Municipal Act, 2007 — Section 336
High Courts19 Mar 2018Partly Allowed
Salkhu Murmu & Ors. Vs State Of Bihar & Anr
Patna High Court · (2018) 03 PAT CK 0096
Code of Criminal Procedure, 1973, — section 482 INDIAN PENAL CODE 1860 — section 406,417,420,120B
High Courts16 Mar 2018Disposed Of
Munna Mohammad And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18, 20, 20(b)(ii)(c), 22, 23, 23(c), 24, 25, 41, 42, 42(1), 42(ii), 43, 50, 52(A), 53, 55Code Of Criminal Procedure, 1973 — Section 100
High Courts15 Mar 2018Allowed
Sushil Choudhary Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 969
Indian Penal Code, 1860 — Section 376
High Courts14 Mar 2018Dismissed
Pankaj Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 314
Encroachment Act, 1905 — Section 3Constitution Of India, 1950 — Article 226
High Courts13 Mar 2018Dismissed
Chittaranjan Roy Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 575
Constitution Of India, 1950 — Article 309
High Courts13 Mar 2018Allowed
Pramod Sharma Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0064
INDIAN PENAL CODE 1860, — section 304B,201,342,34,302
High Courts12 Mar 2018Dismissed
M/S Ganadhi Pati Construction Pvt. Ltd. And Ors Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 1 PLJR 300
Bihar State Water And Sewage Board Act, 1982 — Section 10, 11, 11(1), 11(2)(ii), 23, 55State Financial Corporation Act, 1951 — Section 23, 39(i)Madhya Pradesh Nagar Nivesh Act, 1973 — Section 3, 72, 73
High Courts09 Mar 2018Disposed Of
Vidya Prakash Singh Vs Late Mahavir Singh Through L.Rs & Ors
Patna High Court · (2018) 3 PLJR 412
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9, Order 26 Rule 10
High Courts09 Mar 2018Allowed
Abdul Halim Khan Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 741
Code Of Criminal Procedure, 1973 — Section 156(3), 195(1)(a), 195(1)(b)(i), 311, 498Indian Penal Code, 1860 — Section 34, 182, 211, 323, 341, 379
High Courts09 Mar 2018Allowed
Mrs. Sunita Singh Vs National Insurance Co.Ltd.& Or
Patna High Court · (2018) 03 PAT CK 0001
Indian Penal Code, 1860 — Sec 279, 304A, 427
High Courts08 Mar 2018Dismissed
Subhashini Devi And Ors Vs Union Of India Through The Secretary And Ors
Patna High Court · (2018) 3 PLJR 957
High Courts08 Mar 2018Disposed Of
Kedar Yadav @ Kedar Singh And Ors Vs State Of Bihar
Patna High Court · (2018) 2 PLJR 286
Indian Penal Code, 1860 — Section 34, 323, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts08 Mar 2018Dismissed
Arbind Chaudhary Vs The State of Bihar
Patna High Court · (2018) 2 PLJR 775
High Courts07 Mar 2018Allowed
Md. Istiyaque Alam @ Md. Ishtiyaq Alam Vs State Of Bihar And Anr
Patna High Court · (2018) 2 PLJR 758
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 457, 458, 482Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471Indian Medical Council Act, 1956 — Section 17
High Courts07 Mar 2018Allowed
Nagesh Singh Vs The State of Bihar
Patna High Court · (2018) 2 PLJR 720
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2018Allowed
Braham Prakash Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0037
Bihar Right to Public Grievance Redressal Act, 2015, — section 2(a)
High Courts06 Mar 2018Allowed
Asterisk Home Pvt. Ltd Through And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 4 PLJR 247
Bihar Municipal Act, 2007 — Section 317Constitution Of India, 1950 — Article 226
High Courts06 Mar 2018Allowed
Sunil Kumar @ Sunil Singh And Ors Vs State Of Bihar
Patna High Court · (2018) 4 PLJR 43
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 94, 94(2)