High Courts04 Apr 2018Allowed
Sunit Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 217
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 507 of 2,660
High Courts04 Apr 2018Allowed
Neel Bhushan Kumar Vs State Bank Of India Through And Ors
Patna High Court · (2018) 3 PLJR 78
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2018Allowed
Divyanshu Bhardwaj Vs Patna University Through And Ors
Patna High Court · (2018) 4 PLJR 21
Constitution Of India, 1950 — Article 22Dental Council Of India, 1948 — Section 10(A)(4)
High Courts03 Apr 2018Allowed
Tulsi Narayan Paswan Vs Managing Director And Ors
Patna High Court · (2018) 3 PLJR 19
High Courts03 Apr 2018Dismissed
Suraj Kumar Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 2 PLJR 530
Constitution Of India, 1950 — Article 14, 309Bihar Government Special Schools (Deaf And Dumb And Blind) Teachers Cadre Rules, 2014 — Rule 3, 7, 7(b), 7(c)
High Courts03 Apr 2018Allowed
State Of Bihar And Ors Vs Vijay Kumar Sharma And Ors
Patna High Court · (2018) 3 PLJR 651
Rural Institute, Birauli (Samastipur) Service Condition Rules, 2004 — Rule 4(ii)
High Courts03 Apr 2018Allowed/Disposed Of
Satish Kumar Tiwari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 182
Constitution Of India, 1950 — Article 14
High Courts03 Apr 2018Allowed
Renu Kumari And Ors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 1
Constitution Of India, 1950 — Article 32, 226Code Of Criminal Procedure, 1973 — Section 154, 156(1), 173, 173(2), 173(3), 173(8), 362, 482Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts03 Apr 2018Allowed
Mithlesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 642
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Apr 2018Dismissed
Pradeep Kumar @ Dr. Pradeep Kumar Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 748
High Courts03 Apr 2018Dismissed
Sumant Prasad Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 549
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2018Allowed
Bidhan Chand Singh Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 631
Constitution Of India, 1950 — Article 14, 16
High Courts02 Apr 2018Dismissed
Kaushalya Devi Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 42
Bihar Municipal No-confidence Motion Process Rules, 2010 — Rule 2, 2(i), 2(1)Bihar Municipal Act, 2007 — Section 25(4), 25(6), 29, 48(3), 50, 419
High Courts02 Apr 2018Allowed
Union Of India, Through The General Manager And Anr Vs Mukesh Kumar Sah
Patna High Court · (2019) 3 PLJR 558
Constitution Of India, 1950 — Article 15, 226Railway Protection Force Rules, 1987 — Rule 14, 48.2(ii), 52.2Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 14
High Courts02 Apr 2018Allowed
Biran Singh And Ors Vs Munindar Singh And Ors
Patna High Court · (2018) 3 PLJR 37
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 10(2)
High Courts02 Apr 2018Allowed
Mukti Nath Prasad Vs Sushma Devi And Ors
Patna High Court · (2018) 2 PLJR 990
Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 22 Rule 4(iv)
High Courts30 Mar 2018Allowed
Jang Bahadur Prasad Kesri And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 677
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 467, 468, 471Income-tax Act, 1961, — Section 66(1), 66(2)
High Courts30 Mar 2018Dismissed
Shashi Ranjan Vs Shishir Kumar Singh And Ors
Patna High Court · (2018) 2 PLJR 527
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts30 Mar 2018Dismissed
Bhikhari Sah & Ors. Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0094
INDIAN PENAL CODE 1860, — section 323,341,504 Code of Criminal Procedure, 1973, — section 374(2)
High Courts29 Mar 2018Allowed
State Of Bihar And Ors Vs Pramila Devi And Anr
Patna High Court · (2018) 03 PAT CK 0143
Sewa Sharta Niyamawali, 1983 — Rule 4, 4(ka)(2), 4(11), 21Service Condition Rules, 1983 — Rule 4, 4(ka)(2)Constitution Of India, 1950 — Article 14, 16