High Courts06 Mar 2018Allowed
Adya Raj Developer Private Limited Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 472
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 510 of 2,660
High Courts06 Mar 2018Disposed Of
Shambhu Nath Sikaria Vs Pradeep Son And Ors
Patna High Court · (2018) 2 PLJR 316
Code Of Criminal Procedure, 1973 — Section 144Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 5
High Courts06 Mar 2018Allowed
Surendra Goshwami Vs Bijendra Goswami And Ors
Patna High Court · (2018) 2 PLJR 629
Code Of Civil Procedure, 1908 — Order 3 Rule 4, Order 3 Rule 4(2), Order 23 Rule 1
High Courts06 Mar 2018Allowed
Niranjan Prasad Vs Central Bank Of India And Ors
Patna High Court · (2018) 2 PLJR 692
High Courts05 Mar 2018Allowed
Baban Rai Vs State Of Bihar Through And Ors
Patna High Court · (2018) 3 PLJR 829
High Courts05 Mar 2018Dismissed
Sanjay Kumar And Ors Vs Authorised Officer And Ors
Patna High Court · (2018) 3 PLJR 824
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 18
High Courts05 Mar 2018Allowed
Radhe Shyam Singh Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 815
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts05 Mar 2018Allowed
State Of Bihar And Ors Vs Durga Prasad And Ors
Patna High Court · (2018) 3 PLJR 469
High Courts05 Mar 2018Disposed Of
Suresh Mehta And Ors Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 442
Code Of Criminal Procedure, 1973 — Section 144, 145Constitution Of India, 1950 — Article 226
High Courts05 Mar 2018Dismissed
Sukumari Devi And Ors Vs Ramanand Prasad Singh
Patna High Court · (2018) 2 PLJR 532
Transfer Of Property Act, 1882 — Section 52
High Courts05 Mar 2018Allowed
Sunil Kumar Singh Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0033
Code of Criminal Procedure, 1973, — section 482, IINDIAN PENAL CODE 1860, — section 195, 197, 469, 387 ,120B
High Courts05 Mar 2018Allowed
Shibu Tanti @ Shiban Tanti @ Shibu Sharma and ors Vs The State of Bihar
Patna High Court · (2018) 03 PAT CK 0032
INDIAN PENAL CODE 1860 , — section 148,324,302,147, CODE OF CRIMINAL PROCEDURE, 1973, — section 313 Indian Evidence Act, 1872, — section 32(1)
High Courts28 Feb 2018Disposed Of
Chandrika Roy And Ors Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2018) 2 PLJR 580
Bihar Legislative Assembly Members Residence Allotment Rules, 2000 — Rule 13Bihar Government Quarters Allotment Administrative Pool Rules, 1996 — Rule 4
High Courts28 Feb 2018Dismissed
Shashikant Mandal Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2018) 2 PLJR 787
Bihar Co-Operative Societies Act, 1935 — Section 48Dentists Act, 1948 — Section 3(a)
High Courts28 Feb 2018
Lalan Prasad Vs The State of Bihar & Ors
Patna High Court · (2018) 02 PAT CK 0035
Bihar Panchayat Elementary Teachers (Appointment and Service Conditions) Rules, 2006, Rule 20(ii)
High Courts28 Feb 2018Allowed
Mauli Yadav Vs The State of Bihar
Patna High Court · (2018) 02 PAT CK 0034
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34 - Punishment for murde
High Courts28 Feb 2018Allowed
Harendra Mahto & Ors Vs The State of Bihar
Patna High Court · (2018) 02 PAT CK 0033
Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,
High Courts27 Feb 2018Allowed
Niranjan Kumar Ghosh Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 547
High Courts27 Feb 2018Dismissed
Rahul Kumar Vs Union Of India And Ors
Patna High Court · (2018) 3 PLJR 540
High Courts27 Feb 2018Dismissed
Nand Kishor Das Vs The Union of India
Patna High Court · (2018) 02 PAT CK 0032