High Courts12 Jul 2019Dismissed
Pyari Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0222
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 406, 418
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 445 of 2,660
High Courts11 Jul 2019Dismissed
Vidyawati Devi @ Vidyawati Singh Vs Raju Singh @ Raju Kumar Singh
Patna High Court · (2019) 3 PLJR 1022
Code Of Civil Procedure, 1908 — Section 47, 151, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13
High Courts11 Jul 2019Dismissed
Lalpari Kunwar @ Lalpari Devi Vs Tara Devi And Anr
Patna High Court · (2019) 07 PAT CK 0256
Constitution Of India, 1950 — Article 227
High Courts11 Jul 2019Dismissed
Most. Kisni Devi And Ors Vs Mahendra Yadav And Ors
Patna High Court · (2019) 07 PAT CK 0255
Constitution Of India, 1950 — Article 137, 227Code Of Civil Procedure, 1908 — Order 9 Rule 8, Order 9 Rule 9
High Courts11 Jul 2019Dismissed
Vinod Kumar Vs Madhumita
Patna High Court · (2019) 07 PAT CK 0254
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(i)(ia), 13(i)(ib), 13(i)(1A)(ii)
High Courts11 Jul 2019Dismissed
Samsad Mukhiya @ Shamshad Ali And Ors Vs Akhtar Mian And Ors
Patna High Court · (2019) 07 PAT CK 0253
Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule 1, Order 10 Rule 2, Order 14 Rule 3, Order 14 Rule 5, Order 14 Rule 5(1), Order 14 Rule 5(2)Constitution Of India, 1950 — Article 227
High Courts11 Jul 2019Allowed
Ramakrishna Mission Sevashrama Through Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0251
Payment Of Gratuity Act, 1972 — Section 2(a)
High Courts11 Jul 2019Disposed Of
Bishokha Kumari Jaiswal Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0247
High Courts11 Jul 2019Disposed Of
Seema Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0246
High Courts11 Jul 2019Disposed Of
Ravi Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0245
High Courts11 Jul 2019Allowed
Abhay Kant Jha Vs State Of Bihar Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0244
Bihar Boards Miscellaneous Rules, 1958 — Rule 156, 157
High Courts11 Jul 2019Dismissed
Manju Diwarkar Sharma Vs Union Of India Through And Ors
Patna High Court · (2019) 07 PAT CK 0243
High Courts11 Jul 2019Disposed Of
Bihar State Road Transport Corporation And Ors Vs Md. Fuzlur Rahman
Patna High Court · (2019) 07 PAT CK 0242
High Courts11 Jul 2019Allowed
Archana Kumari Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0241
High Courts11 Jul 2019Allowed
Anita Devi Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0240
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts11 Jul 2019Allowed
Satish Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0239
Labour Enforcement Officers (Recruitment) Rules, 1990 — Rule 3(c)
High Courts11 Jul 2019Dismissed
Spml Infra Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0238
Mines And Minerals (Development And Regulation) Act, 1957 — Section 23CBihar Minerals (Prevention Of Illegal, Transportation And Storage) Rules, 2003 — Rule 3, 4, 7, 7(1), 7(i)(d)Bihar Minor Mineral Concession Rules, 1972 — Rule 49, 49(1)
High Courts11 Jul 2019Allowed
M/S. Broadson Commodities Private Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0237
Bihar Right To Public Grievance Redressal Act, 2015 — Section 2(a), 4, 5, 8, 9Bihar Minor Mineral Concession Rules, 1972 — Rule 4(2), 50, 51
High Courts11 Jul 2019Dismissed
Bhola Ram @ Bholi Ram Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0234
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 53A, 161, 313Evidence Act, 1872 — Section 8, 118
High Courts11 Jul 2019Dismissed
Manoj Sharma Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0223
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468