High Courts11 Jul 2019Disposed Of
Guddu Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0197
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 447 of 2,660
High Courts11 Jul 2019Allowed
M/S Hotel Yuvraj Delux Vs Employees State Insurance Corporation And Ors
Patna High Court · (2019) 07 PAT CK 0195
Employees' State Insurance Act, 1948 — Section 45A, 45AA, 75
High Courts11 Jul 2019Disposed Of
Rita Kumari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0194
High Courts11 Jul 2019Allowed
Mahesh Sah And Anr Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0190
Indian Penal Code, 1860 — Section 34, 302, 392Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Jul 2019Allowed
Sudarshan Singh @ Kachahari Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0189
Indian Penal Code, 1860 — Section 34, 201, 304(B)Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts11 Jul 2019Allowed
Krishna Pandit @ Krishna Paridat Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0183
Indian Penal Code, 1860 — Section 120B, 467, 468
High Courts11 Jul 2019Dismissed
Arjun Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0182
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Jul 2019Disposed Of
Raghunandan Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0181
Indian Penal Code, 1860 — Section 417, 323, 504Code Of Criminal Procedure, 1973 — Section 202
High Courts11 Jul 2019Dismissed
Sanjeeb Jha @ Sanjiv Jha Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0180
Indian Penal Code, 1860 — Section 34, 341, 323, 354, 376, 504, 511Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)(xi)
High Courts11 Jul 2019Allowed
Ramchandra Mahton Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0176
Code Of Criminal Procedure, 1973 — Section 100, 397, 401Arms Act, 1959 — Section 26, 25(1B)A, 35Arms Rules, 2016 — Rule 103(3)
High Courts11 Jul 2019Dismissed
Subhash Pd. @ Subhash Chandra Vs Rajesh Kumar And Ors
Patna High Court · (2019) 07 PAT CK 0175
High Courts11 Jul 2019Allowed
Ashutosh Nr. Choudhary And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0174
High Courts11 Jul 2019Allowed
Noori Vs Saghir Ahmad
Patna High Court · (2019) 07 PAT CK 0173
Code Of Civil Procedure, 1908 — Order 47 Rule 1(A)Indian Registration Act, 1908 — Section 17, 49Transfer Of Property Act, 1882 — Section 123, 129
High Courts11 Jul 2019Dismissed
Tarzen Kumar @ Umesh Ravidas And Ors Vs Mostt. Manti Devi And Ors
Patna High Court · (2019) 07 PAT CK 0172
High Courts11 Jul 2019Dismissed
Makundeo Safi And Anr Vs Viveka Devi And Ors
Patna High Court · (2019) 07 PAT CK 0171
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts11 Jul 2019Dismissed
Rajeev Kumar Keshri Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0170
Family Courts Act, 1984 — Section 19(4)
High Courts11 Jul 2019Disposed Of
Abhai Krishna Sharma And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0161
High Courts10 Jul 2019Allowed
Director, All India Institute Of Medical Sciences Vs Dr. Supriya Sharma And Anr
Patna High Court · (2019) 07 PAT CK 0200
All India Medical Sciences Regulations, 1999 — Regulation 24Indian Medical Council Act, 1956 — Section 2(2), 10AAll India Institute Of Medical Sciences Act, 1956 — Section 3, 25, 28, 28(1), 28(2), 29, 29(1)
High Courts10 Jul 2019Allowed
Suresh Rout And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0199
High Courts10 Jul 2019Dismissed
Sneh Kunj Parna Vs Institute Of Banking Personnel
Patna High Court · (2019) 07 PAT CK 0198
Constitution Of India, 1950 — Article 12, 32, 226