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Patna High Court judgments

53,185 judgments · page 446 of 2,660

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High Courts11 Jul 2019Dismissed

Amrendra Rawat Vs State Of Bihar Through Civil Surgeon And Ors

Patna High Court · (2019) 07 PAT CK 0221

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High Courts11 Jul 2019Disposed Of

Kumari Archana Ranjan Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0220

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High Courts11 Jul 2019Allowed

Jaleshwar Pandey And Anr Vs Vishwanath Singh And Ors

Patna High Court · (2019) 07 PAT CK 0219

Code Of Civil Procedure, 1908 — Order 6 Rule 17
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High Courts11 Jul 2019Dismissed

Lok Nath Singh Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0217

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High Courts11 Jul 2019Disposed Of

Samrendra Nath Bhowmik Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0216

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High Courts11 Jul 2019Dismissed

Ashok Kumar Vs Union Of India Through The General Manager And Ors

Patna High Court · (2019) 07 PAT CK 0215

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High Courts11 Jul 2019Dismissed

Radheshayam Kumar Gupta Vs State Of Bihar Through The Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0214

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High Courts11 Jul 2019Allowed

Munindar Tripathi Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0213

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High Courts11 Jul 2019Allowed

Prabhat Ranjan Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0212

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(b), 38(a)Indian Penal Code, 1860 — Section 272, 273
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High Courts11 Jul 2019Allowed

Globus Spirits Ltd Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0211

Bihar Prohibition And Excise Act, 2016 — Section 2(40)(iv)
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High Courts11 Jul 2019Allowed

Hemant Kumar Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0210

Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a)
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High Courts11 Jul 2019Allowed

Chhotan Kumar Vs State Of Bihar Through The Principal Secretary

Patna High Court · (2019) 07 PAT CK 0209

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 41(i)Indian Penal Code, 1860 — Section 34, 272, 273, 308
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High Courts11 Jul 2019Allowed

Amit Kumar Paswan Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0208

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38
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High Courts11 Jul 2019Allowed

Vinod Paswan Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0207

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 272, 273
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High Courts11 Jul 2019Allowed

Mani Kant Panjiyara Vs State Of Bihar Through Principal And Ors

Patna High Court · (2019) 07 PAT CK 0206

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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High Courts11 Jul 2019Allowed

Pramod Kumar Yadav Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0205

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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High Courts11 Jul 2019Allowed

Sudhir Kumar Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0204

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i)(2), 41, 47
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High Courts11 Jul 2019Allowed

Md. Shakir Shahab Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0203

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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High Courts11 Jul 2019Allowed

Pravin Kumar Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0202

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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High Courts11 Jul 2019Allowed

Mahesh Prasad Yadav Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0201

Indian Penal Code, 1860 — Section 34, 272, 273, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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