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Patna High Court judgments

53,185 judgments · page 443 of 2,660

High Courts18 Jul 2019Disposed Of

Sanjay Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 3 PLJR 1217

Constitution Of India, 1950 — Article 14, 16, 162, 234(G)Bihar District Council, Secondary And Higher Secondary Teacher (Employment And Service Conditions) Manual, 2006 — Rule 4, 4(k)(vii)(a)Bihar State Panchayat Raj Act, 2006 — Section 73, 146
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High Courts18 Jul 2019Allowed

Raj Kumar @ Raj Kumar Singh Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0307

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42(1), 42(2), 52(A), 52(A)(1), 52(A)(2), 52(A)(2)(c), 52(A)(3), 52(A)(4), 53Code Of Criminal Procedure, 1973 — Section 313Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014 — Section 52(A)
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High Courts15 Jul 2019Disposed Of

Sanjay Kumar Tiwari Vs State Of Bihar And Anr

Patna High Court · (2019) 3 PLJR 970

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 200, 482Indian Penal Code, 1860 — Section 120B, 384, 386
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