High Courts23 Jul 2019Dismissed
Bihar Kerosene Dealers Association Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 1007
Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 442 of 2,660
High Courts23 Jul 2019Allowed
Ajay Kumar Tiwari Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0337
Bihar Prohibition And Excise Act, 2016 — Section 2(16), 30(d)Bihar Excise (Mahua Flowers) Rules, 2006 — Rule 3
High Courts23 Jul 2019Dismissed
Ravishankar Bhatt Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0336
Constitution Of India, 1950 — Article 226Bihar Minor Mineral Concession Rules, 1972 — Rule 11(6), 11(A)(6), 45(2)
High Courts23 Jul 2019Allowed
Sanyog Construction Private Limited Vs State Of Bihar Through The Commissioner State Taxes And Ors
Patna High Court · (2019) 07 PAT CK 0335
Bihar Value Added Tax Rules, 2005 — Rule 22A, 25, 25(1), 25(2)Bihar Value Added Tax Act, 2005 — Section 24, 26(1), 26(3), 31, 31(2), 33, 39, 47, 74
High Courts23 Jul 2019Allowed
Md. Babul @ Bablu @ Abdul Rahman Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 938
Indian Penal Code, 1860 — Section 366Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Jul 2019Dismissed
Larsen And Toubro Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0301
Constitution Of India, 1950 — Article 226
High Courts23 Jul 2019Allowed
Hare Ram Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0290
Indian Penal Code, 1860 — Section 34, 201, 302Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Jul 2019Disposed Of
Aftab Ahmad Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0281
Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Jul 2019Allowed
M/S Realty Advance Structure Enterprises Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0344
Indian Forest Act, 1927 — Section 33
High Courts22 Jul 2019Allowed
Suresh Yadav And Ors Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0327
Indian Penal Code, 1860 — Section 149, 201, 302, 364, 379Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Jul 2019Dismissed
Manik Lal Prasad Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0317
Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2, 2(iii), 2(iv), 2(v)Bihar Municipal Act, 2007 — Section 25, 25(4), 48(3), 50Bihar Panchayat Raj Act, 2006 — Section 35(4), 39(i), 39(1), 44, 44(3), 44(3)(ii), 44(3)(iii)
High Courts22 Jul 2019Disposed Of
Chairman Cum Managing Director And Ors Vs Ashok Kumar Singh And Ors
Patna High Court · (2019) 07 PAT CK 0313
Indian Telegraph Act, 1885 — Section 16(c)
High Courts22 Jul 2019Allowed
Vinay Kumar Singh And Ors Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0284
Indian Forest Act, 1957 — Section 52(3)
High Courts19 Jul 2019Dismissed
Ashoke Krantti And Ors Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0303
Constitution Of India, 1950 — Article 309, 226Bihar Superior Judicial Service Rules, 1951 — Rule 5(c)(iii)
High Courts19 Jul 2019Allowed
Md. Kamran @ Amanullah Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0292
Constitution Of India, 1950 — Article 20(3), 21Indian Penal Code, 1860 — Section 304Code Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(a), 313(1)(b), 313(2), 313(4), 428
High Courts19 Jul 2019Disposed Of
Sujit Saw Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 141
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts19 Jul 2019Allowed
Bibi Mukbari Khatoon Vs State Of Bihar And Anr
Patna High Court · (2019) 3 PLJR 940
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125Muslim Women (Protection Of Rights On Divorce) Act, 1986 — Section 5
High Courts19 Jul 2019Disposed Of
M/S Vishnu Sugar Mills Limited And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 3 PLJR 848
Bihar Sugarcane (Regulation Of Supply And Purchase) Act, 1981 — Section 52, 53
High Courts18 Jul 2019Allowed
Dileep Kumar Singh Vs State Of Bihar And Anr
Patna High Court · (2019) 3 PLJR 942
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 182, 211, 302, 499, 500
High Courts18 Jul 2019Allowed
Kalika Cooling System Through Vs State Of Bihar Through The Commissioner And Ors
Patna High Court · (2019) 07 PAT CK 0334
Bihar Value Added Tax Rules, 2005 — Rule 22, 22(8), 22(8)(c)Bihar Value Added Tax Act, 2005 — Section 24, 26(1), 26(3), 27, 31, 31(1), 33, 47, 74Bihar Finance Act, 1981 — Section 94