High Courts29 Jul 2019Allowed
Indrajit Singh Vs Union Of India Through The General Manager And Ors
Patna High Court · (2019) 07 PAT CK 0314
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 441 of 2,660
High Courts29 Jul 2019Allowed
Dayanand Yadav And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0291
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302Arms Act, 1959 — Section 27, 27(1)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts29 Jul 2019Allowed
Prema Chaudhary And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0286
Bihar Panchayat Election Rules, 2006 — Rule 75, 96, 96(d)
High Courts29 Jul 2019Allowed
Vikram Kumar Tiwary @ Vikram Kumar Vs State Of Bihar Through The Director General And Ors
Patna High Court · (2019) 07 PAT CK 0282
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 61, 62, 62(2), 62(3), 63, 64, 65, 70, 70(2), 71, 72, 73, 74, 76, 77, 82, 83, 192, 200, 202Indian Penal Code, 1860 — Section 174, 406, 420
High Courts29 Jul 2019Allowed
M/S. Sunny Stars Hotels Private Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0273
Constitution Of India, 1950 — Article 226Bihar Finance Act, 2006 — Section 7Bihar Single Window Clearance Act, 2006 — Section 2(2), 23
High Courts26 Jul 2019Disposed Of
Prashant Kumar And Anr Vs Bank Of Maharashtra And Ors
Patna High Court · (2019) 07 PAT CK 0346
High Courts26 Jul 2019Dismissed
Arif Raza Vs Union Of India Through The General Manager And Ors
Patna High Court · (2019) 07 PAT CK 0340
High Courts26 Jul 2019Dismissed
Praveen Kumar Dubey Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0330
Indian Penal Code, 1860 — Section 364(A), 365
High Courts26 Jul 2019Allowed
Santosh Bind @ Santosh Bin Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0306
Indian Penal Code, 1860 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Jul 2019Dismissed
Ram Kishun Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0329
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts25 Jul 2019Allowed
Prashant Kumar Mahensaria Vs State Of Bihar Through The Inspector General And Ors
Patna High Court · (2019) 07 PAT CK 0321
Bihar Stamp (Prevention Of Under Valuation Of Instruments) Rules, 1995 — Rule 5, 6Indian Stamp Act, 1899 — Section 6, 47(A), 47(A)(ii)
High Courts25 Jul 2019Disposed Of
Z.A. Islamia College Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0300
Bihar State Universities Act, 1976 — Section 57(A), 57(B), 57(1)(iii), 59, 60
High Courts25 Jul 2019Allowed
Sulekha Devi And Ors Vs Viswanath Prasad Yadav And Ors
Patna High Court · (2019) 07 PAT CK 0299
Code Of Civil Procedure, 1908 — Section 2(11), Order 1 Rule 10Indian Penal Code, 1860 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 140, 165(1), 166, 166(1)(c)
High Courts25 Jul 2019Allowed
Aman Sethi And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0296
Bihar Minor Mineral Concession Rules, 1972 — Rule 25, 25(2), 25(55), 25(56)Mines And Minerals (Development And Regulation) Act, 1957 — Section 9
High Courts25 Jul 2019Allowed
Madan Das Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0293
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 52ACode Of Criminal Procedure, 1973 — Section 42, 313
High Courts25 Jul 2019Allowed
Uma Devi And Ors Vs Bihar State Housing Board And Ors
Patna High Court · (2019) 07 PAT CK 0289
High Courts25 Jul 2019Disposed Of
Jitendra Bhagat Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0278
High Courts24 Jul 2019Dismissed
Surendra Prasad Singh Vs Oriental Insurance Company Ltd. And Ors
Patna High Court · (2019) 07 PAT CK 0322
Constitution Of India, 1950 — Article 226
High Courts24 Jul 2019Dismissed
Bikash Kumar Singh @ Vikash Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0308
Indian Penal Code, 1860 — Section 320, 326Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 134, 138, 146
High Courts24 Jul 2019Dismissed
Bibi Khatun Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0304
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 302, 120BArms Act, 1959 — Section 27