High Courts17 Aug 2019Allowed
Md. Masiha Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 641
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 439 of 2,660
High Courts16 Aug 2019Dismissed
Manik Lal Prasad Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 1310
Bihar Municipal Act, 2007 — Section 25(4)
High Courts14 Aug 2019Allowed
Putul Jha And Ors Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 218
Indian Penal Code, 1860 — Section 34, 302, 324Arms Act, 1959 — Section 27(1)
High Courts14 Aug 2019Allowed
Indian Oil Corporation Ltd. Vs Central Board Of Excise And Customs And Ors
Patna High Court · (2019) 4 PLJR 621
Constitution Of India, 1950 — Article 226Customs, Central Excise Duties And Service Tax Drawback Rules, 1995 — Rule 5(3), 6, 6(1), 6(1)(a), 7, 17
High Courts14 Aug 2019Allowed
Sia Saran Beldar And Ors Vs State Of Bihar In All The Three Appeals
Patna High Court · (2019) 08 PAT CK 0091
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Aug 2019Allowed
St. Michaels Educational Association Vs Commissioner Of Income Tax
Patna High Court · (2019) 4 PLJR 178
Income Tax Act, 1961 — Section 1(b), 2(15), 11, 12, 12(A), 12(AA), 12(AA)(3), 13(1), 13(1)(b), 260(A)
High Courts13 Aug 2019Dismissed
Sant Kumar Singh Vs Union Of India Through And Ors
Patna High Court · (2019) 3 PLJR 1248
High Courts13 Aug 2019Dismissed
Chief Commissioner Of Customs And Anr Vs Binod Kumar
Patna High Court · (2019) 4 PLJR 518
Constitution Of India, 1950 — Article 226
High Courts09 Aug 2019Dismissed
Sudama Sai Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 1239
Indian Penal Code, 1860 — Section 366(A), 376(c)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts09 Aug 2019Allowed
Gopal Prasad Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 579
Constitution Of India, 1950 — Article 226Bihar Panchayat Raj Act, 2006 — Section 11(A), 39(1), 44, 44(3), 44(3)(V), 44(4), 46(4), 157
High Courts09 Aug 2019Allowed
M/S. Aditya Multicom Private Limited And Anr Vs State Of Bihar Through The Commissioner And Ors
Patna High Court · (2019) 08 PAT CK 0090
Bihar Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2003 — Rule 4Bihar Minor Mineral Concession Rules, 1972 — Rule 40, 40(1), 41
High Courts08 Aug 2019Dismissed
Raushan Patel @ Baba Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 26
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 20, 29, 30Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts07 Aug 2019Allowed
Bihar State Electricity Employees And Ors Vs Bihar State Power Holding Company And Ors
Patna High Court · (2019) 4 PLJR 207
Constitution Of India, 1950 — Article 12, 14Indian Contract Act, 1872 — Section 16(1), 19(A), 23Companies Act, 1956 — Section 617
High Courts06 Aug 2019Disposed Of
Dr. Sudhakar Thakur Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 4 PLJR 253
High Courts06 Aug 2019Allowed
Surendra Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 254
Code Of Criminal Procedure, 1973 — Section 144, 145, 397, 401
High Courts06 Aug 2019Allowed
Ravindra Kumar (Huf) @ Rabindra Kumar (Huf) Vs Commissioner Of Income Tax And Anr
Patna High Court · (2019) 4 PLJR 223
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 133, 133(6), 139, 142, 143, 143(2), 143(3), 144, 147, 148, 149, 151, 156
High Courts06 Aug 2019Dismissed
Ehteshamul Haque @ Estajul Haque Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 1249
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 337, 341, 379, 448Evidence Act, 1872 — Section 32(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Aug 2019Allowed
Sahil Kumar (Minor) Through Vs State Of Bihar Through Director And Ors
Patna High Court · (2019) 3 PLJR 1252
Constitution Of India, 1950 — Article 14
High Courts05 Aug 2019Disposed Of
Rajeshwar Singh And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 4 PLJR 215
Code Of Criminal Procedure, 1973 — Section 228(1), 379, 401Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 448, 504
High Courts05 Aug 2019Disposed Of
Pinki Jha @ Pinki Kumari Vs Deepak Kumar Jha @ Gulshan
Patna High Court · (2019) 4 PLJR 943
Contempt Of Courts Act, 1971 — Section 2(c)Code Of Civil Procedure, 1908 — Section 24