High Courts22 Aug 2019Disposed Off
Anil Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 08 PAT CK 0015
Code Of Criminal Procedure, 1973 — Section 144, 145, 145(1), 146, 146(1), 147, 148, 397(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 438 of 2,660
High Courts22 Aug 2019Dismissed
Ram Janm Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0014
Indian Penal Code, 1860 — Section , 120B, 147, 148, 149, 341, 337, 307, 302Arms Act, 1959 — Section 25(1B), 27
High Courts22 Aug 2019Partly Allowed
Lallan Yadav And Ors Vs State Of Bihar
Patna High Court · (2019) 08 PAT CK 0013
Indian Penal Code, 1860 — Section 147, 149, 300, 302, 304, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts22 Aug 2019Disposed Off
Surendra B. Ed. Teachers Training College Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0012
National Counsel For Teacher Education Act, 1993 — Section 14(6), 14(6)(a)
High Courts22 Aug 2019Disposed Off
Arun Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 08 PAT CK 0011
High Courts22 Aug 2019Dismissed
Kunal Kumar Vs State Of Bihar
Patna High Court · (2019) 08 PAT CK 0010
Family Courts Act, 1984 — Section 19(4)
High Courts22 Aug 2019Dismissed
Rakesh Ranjan Vs State Of Bihar And Anr
Patna High Court · (2019) 08 PAT CK 0009
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Aug 2019Disposed Off
Anjani Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0008
High Courts22 Aug 2019Disposed Off
Nand Mohan Sharma Vs State Of Bihar Through And Ors
Patna High Court · (2019) 08 PAT CK 0007
High Courts22 Aug 2019Disposed Off
Vijeta Kumari Vs State Of Bihar Through And Ors
Patna High Court · (2019) 08 PAT CK 0006
High Courts22 Aug 2019Dismissed
Yogendra Mistri Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0005
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 327, 379
High Courts22 Aug 2019Allowed/Disposed Off
Ashok Kumar Sah Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2019) 08 PAT CK 0004
High Courts22 Aug 2019Disposed Off
Archana Kumari Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 08 PAT CK 0003
High Courts22 Aug 2019Disposed Off
Kanhaiya Kumar Jha Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 08 PAT CK 0002
High Courts22 Aug 2019Disposed Off
Surendra B. Ed. Teachers Training College And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0001
National Counsel For Teacher Education Act, 1993 — Section 14(6), 14(6)(a)
High Courts21 Aug 2019Allowed
Piyush Kumar Vs Bihar State Food And Civil Supply Corporation And Ors
Patna High Court · (2020) 1 PLJR 10
High Courts21 Aug 2019Dismissed
Shivendra Sharan Singh @ Shivendra Kr. Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 17
Land Acquisition Act, 1894 — Section 4(1)
High Courts20 Aug 2019Allowed
Mewa Lal Choudhary Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 4 PLJR 600
Constitution Of India, 1950 — Article 19, 21Passport Act, 1967 — Section 10(3)(e)Indian Penal Code, 1860 — Section 120, 409, 420, 467, 468, 471
High Courts20 Aug 2019Dismissed
Yogendra Pathak And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 1 PLJR 382
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 386, 464, 465, 468Indian Penal Code, 1860 — Section 34, 114, 147, 148, 149, 302, 304, 323, 324, 325Arms Act, 1959 — Section 27, 27(1)
High Courts20 Aug 2019Dismissed
M/S Dehri On Sone Labourers Cooperative Society Ltd Vs Union Of India Through The Secretary And Ors
Patna High Court · (2020) 1 PLJR 55
Mines And Minerals (Development And Regulation) Amendment Act, 2015 — Section 3(e), 8(A), 8(A)(1), 8(A)(3), 8(3), 8(A)(4), 8(A)(5), 8(A)(6), 8(A)(9), 9(B)(2), 9(B)(3), 15(A), 15(4)Mines And Minerals (Development And Regulation) Act, 1957 — Section 8(A)(3)