High Courts27 Aug 2019Dismissed

Arun Kumar Gupta Vs State Of Bihar Anr

Patna High Court · (2019) 08 PAT CK 0055

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 379, 448Probation Of Offenders Act, 1958 — Section 3
High Courts26 Aug 2019Allowed

Rahmatullah Vs Authorized Officer Cum Chief Manager And Ors

Patna High Court · (2019) 08 PAT CK 0052

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 17, 17(1), 17(1)(A), 17(7), 18, 18(2), 34, 35, 36, 37Limitation Act, 1963 — Section 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 12(2), 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)Recovery Of Debts And Bankruptcy Act, 1993 — Section 2(b), 19, 19(1), 19(2), 19(3), 19(4), 19(5), 19(25), 20, 20(1), 20(3), 21, 22, 22(2)(a), 22(2)(b), 22(2)(c), 22(2)(d), 22(2)(e), 22(2)(f), 22(2)(g), 22(2)(h), 23, 24, 25, 26, 27, 28, 29, 30, 30(1), 31(A), 36(1), 36(2), 37
High Courts23 Aug 2019Dismissed

Most. Leela Devi Vs Ratandev Gupta And Ors

Patna High Court · (2019) 08 PAT CK 0039

Bihar Buildings (Lease, Rent And Eviction) Control Act, 1989 — Section 2(h)Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 227