High Courts02 Sept 2019Disposed Off
Amar Shankar And Ors Vs Shree Kapil Kumar And Ors
Patna High Court · (2019) 09 PAT CK 0001
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 434 of 2,660
High Courts30 Aug 2019Allowed
Union Of India Through The Ministry Of Home Affairs And Anr Vs Dr. Arun Kumar Jha And Ors
Patna High Court · (2020) 1 PLJR 456
High Courts30 Aug 2019Dismissed
Horil Prasad Vs Brij Nandan Pandit
Patna High Court · (2019) 08 PAT CK 0088
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1947 — Section 11Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Dismissed
Jai Krishna Yadav And Ors Vs Anmol Yadav And Ors
Patna High Court · (2019) 08 PAT CK 0087
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Dismissed
Jyoti Sinha And Anr Vs Samir Kumar And Ors
Patna High Court · (2019) 08 PAT CK 0086
Family Courts Act, 1984 — Section 19, 19(1)Code Of Civil Procedure, 1908 — Section 19(1), Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Dismissed
Shailendra Jha Vs Laxmi sah
Patna High Court · (2019) 08 PAT CK 0085
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 29Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Allowed
Satendra Rai Vs State Of Bihar Through And Ors
Patna High Court · (2019) 08 PAT CK 0084
High Courts30 Aug 2019Disposed Off
Ranjeet Kumar Singh Vs Anjani Kumar Singh And Ors
Patna High Court · (2019) 08 PAT CK 0083
High Courts30 Aug 2019Disposed Off
Satyendra Narayan Singh Vs Anjani Kumar Singh And Ors
Patna High Court · (2019) 08 PAT CK 0082
High Courts30 Aug 2019Allowed
Rajesh Rajak Vs Rinku Devi
Patna High Court · (2019) 08 PAT CK 0081
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(4)
High Courts30 Aug 2019Disposed Off
Savitri Devi And Anr Vs State Of Bihar And Anr
Patna High Court · (2019) 08 PAT CK 0080
Indian Penal Code, 1860 — Section 379, 427
High Courts29 Aug 2019Dismissed
Pandit Awadhesh Mishra Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0079
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 147, 323, 341, 379, 435, 447, 506
High Courts29 Aug 2019Allowed
Pradip Mahto And Ors Vs State Of Bihar
Patna High Court · (2019) 08 PAT CK 0078
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 340, 341, 379Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Aug 2019Allowed
Satyanarayan Sahay And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0077
Specific Relief Act, 1963 — Section 6Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 21 Rule 100
High Courts29 Aug 2019Dismissed
Anjum Ara Vs State Of Bihar And Ors
Patna High Court · (2019) 08 PAT CK 0076
High Courts29 Aug 2019Allowed
Krishna Mohan Bhagat Vs Dr. Sarug And Ors
Patna High Court · (2019) 08 PAT CK 0075
Specific Relief Act, 1963 — Section 11, 15, 27Civil Procedure Code, 1908 — Order 1 Rule 3, Order 2 Rule 3, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts29 Aug 2019Disposed Off
Bhagwan Yadav And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 08 PAT CK 0074
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts29 Aug 2019Allowed
State Of Bihar Through The Chief Secretary And Ors Vs Uday Chandra Choudhary
Patna High Court · (2019) 08 PAT CK 0073
Bihar Pension Rules, 1950 — Rule 43(b), 139Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17Life Insurance Corporation Of India (Staff) Regulations, 1960 — Regulation 46(2)
High Courts28 Aug 2019Disposed Of
Ramsewak Mahto And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 551
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 364, 380, 452Code Of Criminal Procedure, 1973 — Section 313, 317Arms Act, 1959 — Section 27, 27(1)
High Courts28 Aug 2019Disposed Of
Md. Shahjahan Vs Bihar State Pollution Control Board And Ors
Patna High Court · (2019) 4 PLJR 294
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31, 31(A)