High Courts06 Sept 2019Dismissed
Md. Kalam Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0038
Family Courts Act, 1984 — Section 19(4)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 432 of 2,660
High Courts06 Sept 2019Allowed
Anita Kumari Vs Mikki Minakshi And Ors
Patna High Court · (2019) 09 PAT CK 0037
High Courts05 Sept 2019Allowed
Sampoorna Nand Tiwari Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 650
High Courts05 Sept 2019Disposed Off
Manti Devi Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0036
High Courts05 Sept 2019Disposed Off
Hari Nath Thakur Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0035
High Courts05 Sept 2019Dismissed
Sudhanshu Shekhar Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0034
High Courts05 Sept 2019Disposed Off
Anil Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0033
Bihar Pension Rules, 1950 — Rule 43(b), 139
High Courts05 Sept 2019Dismissed
Baijnath Nirman India Pvt. Ltd. Vs State Of Bhaqr Through And Ors
Patna High Court · (2019) 09 PAT CK 0032
High Courts05 Sept 2019Allowed
Ayodhya Sharma Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0031
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts05 Sept 2019Disposed Off
Kusum Lal Yadav Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0030
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts05 Sept 2019Disposed Off
Sakina Begum Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0029
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 323, 325, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Sept 2019Dismissed
Ranjeet Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0028
Family Courts Act, 1984 — Section 19(4)
High Courts05 Sept 2019Dismissed
Baijnath Nirman India Pvt. Ltd. And Anr Vs State Of Bhaqr Through The Principal Secretary And Anr
Patna High Court · (2019) 09 PAT CK 0027
High Courts05 Sept 2019Dismissed
M/s Om Sai Trading Company And Anr Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0026
Customs Act, 1962 — Section 2(33), 11, 11B, 110, 110A, 111, 113, 123, 124(a), 125Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)Food Safety And Standards Act, 2006 — Section 3(1)(zz)(ix), 47, 47(5), 97
High Courts05 Sept 2019Dismissed
M/s J.K. Traders Doturi And Anr Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0025
Customs Act, 1962 — Section 2(33), 11, 106, 110, 110A, 111, 113, 123, 124(a), 125Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)Foods Safety And Standards Act, 2006 — Section 3(I)(ZZ)(ix), 47, 47(5), 97
High Courts05 Sept 2019Dismissed
M/s Ramesh Kumar Baid And Sons And Anr Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0024
Customs Act, 1962 — Section 2(33), 11, 106, 110, 110A, 111, 113, 123, 124(a), 125Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)Foods Safety And Standards Act, 2006 — Section 3(I)(ZZ)(ix), 47, 47(5), 97
High Courts04 Sept 2019Dismissed
Rajkishor Tiwari Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 352
Constitution Of India, — Article 226
High Courts04 Sept 2019Allowed
Phanidhar Mishra Vs Kameshwar Singh Darbhanga Sanskrit University And Ors
Patna High Court · (2019) 09 PAT CK 0022
High Courts04 Sept 2019Dismissed
Kishor Prasad Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0021
High Courts04 Sept 2019Allowed
Rajesh Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 4 PLJR 369
Delhi High Court Establishment (Appointment And Conditions Of Service) Rules, 1972 — Rule 7Bihar Civil Court Staff (Class III And IV) Rules, 2009 — Rule 9(6), 10Constitution Of India, — Article 14, 16, 235