High Courts12 Sept 2019Dismissed
Nagendra Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0077
Indian Penal Code, 1860 — Section 30, 415, 416, 417, 418, 419, 420, 463, 464, 467, 474, 475Contract Act, 1872 — Section 17, 19, 23, 24
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 430 of 2,660
High Courts12 Sept 2019Allowed
Nizamuddin @ Saiyad Nizamuddin Vs Saiyad Shahnawaz Alam @ Laddan And Ors
Patna High Court · (2019) 09 PAT CK 0076
Legal Services Authorities Act, 1987 — Section 19, 21, 22, 22A, 22A(a), 22A(b), 22B, 22B(1), 22C, 23
High Courts12 Sept 2019Allowed
Azad Khan Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0059
Indian Penal Code, 1860 — Section 354, 376, 448, 511Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 3, 119, 138, 146
High Courts11 Sept 2019Allowed
Manoj Kumar Tiwari Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0075
High Courts11 Sept 2019Dismissed
Raj Kishore Paswan And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0074
High Courts11 Sept 2019Disposed Off
Arun Kumar Singh And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0073
High Courts11 Sept 2019Allowed
Amrita Kumari Vs Anuj Kumar Pandey
Patna High Court · (2019) 09 PAT CK 0072
Code Of Civil Procedure, 1908 — Section 24, 151
High Courts11 Sept 2019Disposed Off
State Of Bihar, Through The Principal Secretary And Ors Vs Dinesh Kumar Singh
Patna High Court · (2019) 09 PAT CK 0071
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Urmila Devi And Ors
Patna High Court · (2019) 09 PAT CK 0070
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Suresh Thakur And Ors
Patna High Court · (2019) 09 PAT CK 0069
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Mahavir Prasad Mehta And Ors
Patna High Court · (2019) 09 PAT CK 0068
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Radha Krishna Agarwal And Ors
Patna High Court · (2019) 09 PAT CK 0067
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Shambhu Kumar Das
Patna High Court · (2019) 09 PAT CK 0066
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Dilip Kumar Bhagat And Ors.
Patna High Court · (2019) 09 PAT CK 0065
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Sanjay Purve And Ors.
Patna High Court · (2019) 09 PAT CK 0064
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Ramesh Prasad Sahu And Ors.
Patna High Court · (2019) 09 PAT CK 0063
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
National Highway Authority Of India Through Vs Debu Mahaseth And Ors
Patna High Court · (2019) 09 PAT CK 0062
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Civil Procedure, 1908 — Section 15
High Courts11 Sept 2019Disposed Off
Ashok Kumar Vs Union Of India Through Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0058
High Courts11 Sept 2019Allowed
Rahul Kumar Pandey Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0057
Indian Penal Code, 1860 — Section 34, 120B, 420, 447, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 156(3), 190, 482Constitution Of India, 1950 — Article 226, 227
High Courts11 Sept 2019Disposed Off
Coordination Committee Of Three Association Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0056