High Courts11 Sept 2019Disposed Off
Co-Ordination Committee Of Three Association Of Lawyers Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0055
Constitution Of India, 1950 — Article 226, 227Advocates Act, 1961 — Section 34
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 431 of 2,660
High Courts11 Sept 2019Allowed
National Highway Authority Of India Vs Harinarayan Sahu And Ors
Patna High Court · (2019) 09 PAT CK 0054
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Criminal Procedure, 1973 — Section 15
High Courts09 Sept 2019Dismissed
Kamal Lata Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0061
Constitution Of India, 1950 — Article 226
High Courts09 Sept 2019Disposed Off
Sikandar Prasad @ Sikandar Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0060
Indian Penal Code, 1860 — Section 302, 376DCode Of Criminal Procedure, 1973 — Section 173(2)Constitution Of India, 1950 — Article 226
High Courts09 Sept 2019Dismissed
Ram Kishore Ishwar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0053
Indian Penal Code, 1860 — Section 120B, 134, 166, 166A, 168, 323, 504Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156, 156(3), 173, 190, 202Constitution Of India, 1950 — Article 226, 227
High Courts09 Sept 2019Disposed Off
Dr. Mohtashim Akhtar Vs R.K. Mahajan And Ors
Patna High Court · (2019) 09 PAT CK 0052
High Courts09 Sept 2019Disposed Off
Bhuneshwar Mistry Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0051
High Courts09 Sept 2019Disposed Off
Kamladitya Constructions Pvt. Ltd Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0050
High Courts09 Sept 2019Dismissed
Indu Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0049
Indian Penal Code, 1860 — Section 420, 409Constitution Of India, 1950 — Article 226, 227
High Courts09 Sept 2019Disposed Off
Rajeev Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0048
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts09 Sept 2019Disposed Off
Vijay Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0047
High Courts06 Sept 2019Dismissed
Vijay Prasad Vs Allahabad Bank And Ors
Patna High Court · (2019) 4 PLJR 1035
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2019Dismissed
Sanjay Kumar Singh Vs Gayatri Devi And Ors
Patna High Court · (2019) 09 PAT CK 0046
Constitution Of India, 1950 — Article 227
High Courts06 Sept 2019Allowed
Ram Sewak Yadav Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0045
Indian Penal Code, 1860 — Section 323, 379, 448Code Of Criminal Procedure, 1973 — Section 204
High Courts06 Sept 2019Disposed Off
Bihar State Food And Civil Supplies And Ors Vs M/S Raj Traders
Patna High Court · (2019) 09 PAT CK 0044
High Courts06 Sept 2019Disposed Off
Lalan Kumar Singh Vs B.N. Mandal University Madhepura And Ors
Patna High Court · (2019) 09 PAT CK 0043
High Courts06 Sept 2019Dismissed
Syed Yusuf Raza Rizvi Vs Union Of India Through And Anr
Patna High Court · (2019) 4 PLJR 351
Railway Services (Revised Pay) Rules, 2017 — Rule 7
High Courts06 Sept 2019Disposed Off
Jai Kishan Paswan Vs Amir Subhani And Ors
Patna High Court · (2019) 09 PAT CK 0041
High Courts06 Sept 2019Disposed Off
Balkeshwar Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0040
High Courts06 Sept 2019Disposed Off
Narayan Yadav And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0039
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 386, 436