High Courts02 Sept 2019Allowed

Md. Hasib @ Md. Hasibur Rahman Vs State Of Bihar And Anr

Patna High Court · (2019) 4 PLJR 322

Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 53, 68(1)Bihar Juvenile Justice (Care Of Protection Of Children) Rules, 2003 — Rule 22(5)Juvenile Justice Care And Protection Of Children Rules, 2007 — Rule 12(3)
High Courts02 Sept 2019Allowed

Rashmi Kumari Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0009

Indian Penal Code, 1860 — Section 34, 494, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Sept 2019Dismissed

Shyam Sundar Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0003

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 323, 341, 447, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 3(i)(xi)