Bihar Cooperative Societies Act, 1935 — Section 6(2), 48Bihar State Election Authority Act, 2008 — Section 12, 12(1)(a), 12(1)(d)(iv), 12(2)Cooperative Societies Act, 1912 — Section 16, 32, 63

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High Courts16 Sept 2019Allowed

Bipin Kumar Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0105

Bihar Contractor Enlistment Rules, 2007 — Rule 11(a)(vii)Code Of Criminal Procedure, 1973 — Section 151

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High Courts16 Sept 2019Disposed Off

Lalit Kumar Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0104

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High Courts16 Sept 2019Allowed

Birendra Kumar Singh And Ors Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0103

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High Courts16 Sept 2019Disposed Off

Sushil Kumar Singh @ Sushil Manda Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0102

Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 127(2)

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High Courts16 Sept 2019Allowed

Fr. Martin Anand Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0101

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High Courts16 Sept 2019Dismissed

Dr. Saryug Kumar Vs State Of Bihar Through

Patna High Court · (2020) 1 PLJR 522

Prevention Of Corruption Act, 1988 — Section 2(c), 2(c)(iii), 4, 7, 10(5), 10(8), 10(9), 13(1)(d), 13(2), 19, 19(1), 19(1)(c), 19(3), 19(4)Bihar State Universities Act, 1976 — Section 2(c), 2(f), 57(b), 59, 60, 60(1), 60(4)Companies Act, 1956 — Section 617

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High Courts13 Sept 2019Allowed

Mostt. Sona Devi Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0108

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High Courts13 Sept 2019Dismissed

Ramayan Singh Vs Sheo Nath Singh And Ors

Patna High Court · (2019) 09 PAT CK 0099

Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227

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High Courts13 Sept 2019Dismissed

Ranjeet Kumar Paswan Vs State Of Bihar

Patna High Court · (2019) 09 PAT CK 0098

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 53A, 164, 313

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