COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 427 of 2,660

High Courts20 Sept 2019Dismissed

M/S Pareena Motors Private Limited Vs State Bank Of India And Anr

Patna High Court · (2019) 09 PAT CK 0137

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2(d), 2(g), 19, 19(1), 20Companies Act, 2013 — Section 2(6)

High Courts20 Sept 2019Dismissed

State Of Bihar And Ors Vs Gopal Prasad Gupta And Ors

Patna High Court · (2019) 09 PAT CK 0136

High Courts19 Sept 2019Allowed

Hriday Narayan Pandey And Ors Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 09 PAT CK 0196

Bihar Government Servants (Classification, Control And Appeal) Amendment Rules, 2007 — Rule 14(9)Bihar Pension Rules, 1950 — Rule 27, 46(A)

High Courts19 Sept 2019Dismissed

Arun Kumar, S/O Sri Asarfi Yadav Vs Union Of India, Through And Ors

Patna High Court · (2019) 09 PAT CK 0135

High Courts19 Sept 2019

Reyaz Ahmad Aatish Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0133

Code Of Criminal Procedure, 1973 — Section 133

High Courts19 Sept 2019Disposed Off

Vijay Kumar Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0132

High Courts19 Sept 2019Allowed

Manish Kumar Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0131

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 35, 392, 411

High Courts19 Sept 2019Disposed Off

Sarun Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0130

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts19 Sept 2019Disposed Off

Deo Prasad Sao @ Deo Prasad And Anr Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0129

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498A

High Courts19 Sept 2019Dismissed

Rameshwar Rai @ Rameshwar Ray And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0128

Bihar Land Reforms (Fixation Of Ceiling, Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)

High Courts18 Sept 2019Allowed

Mukesh Bhagat @ Mukesh Kumar Mani Vs State Of Bihar

Patna High Court · (2019) 09 PAT CK 0127

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 14(A)(2), 3(i)(r)Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 307, 379, 504Arms Act, 1959 — Section 27

High Courts18 Sept 2019Allowed

Jalaj Kumar Vs State Of Bihar

Patna High Court · (2019) 09 PAT CK 0126

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 23(c), 42, 42(2), 50, 50(1)Code Of Criminal Procedure, 1973 — Section 313, 428

High Courts18 Sept 2019Dismissed

Raj Informatics Construction Vs State Health Society And Ors

Patna High Court · (2020) 1 PLJR 21

Contract Labour (Regulation And Abolition) Act, 1970 — Section 13(3)Contract Labour (Regulation And Abolition) Central Rules, 1971 — Rule 29Constitution Of India, 1950 — Article 226

High Courts18 Sept 2019Allowed

S. Zahid Hussain And Brothers And Ors Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0124

Bihar Agricultural Marketing Act, 1960 — Rule 38Bihar Agricultural Produce Markets Rules, 1975 — Rule 98(A)

High Courts18 Sept 2019Allowed

M/S Maa Construction Through Vs State Of Bihar Through The Principle Secretary And Ors

Patna High Court · (2019) 09 PAT CK 0123

High Courts18 Sept 2019Allowed

Union Of India And Ors Vs Suresh Thakur

Patna High Court · (2020) 1 PLJR 367

Railway Services (Pension) Rules, 1993 — Rule 10(1)(c)Railway Servants Discipline And Appeal Rules, 1968 — Rule 6(i), 6(ii), 6(iiia), 6(iv)

High Courts18 Sept 2019Dismissed

Rajendra Narain Singh Vs Birendra Narain Singh And Ors

Patna High Court · (2019) 09 PAT CK 0121

Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 226, 227

High Courts18 Sept 2019Disposed Off

Manikant Pathak Vs Sarvdeo Narayan Jha And Ors

Patna High Court · (2019) 09 PAT CK 0120

High Courts18 Sept 2019Disposed Off

Union Of India Through Ministry Of Home Affairs And Ors Vs Satyendra Tiwary

Patna High Court · (2019) 09 PAT CK 0119

High Courts18 Sept 2019Disposed Off

Braj Kishore Roy Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0118

Bihar State Road Transport Corporation Contributory Provident Fund Regulations, 1960 — Section 33(d)