High Courts20 May 2020Disposed Of
Nand Kishore Singh Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0020
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 352 of 2,660
High Courts19 May 2020Dismissed
Ravi Ranjan Giri And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0018
Constitution Of India, 1950 — Article 14Bihar Municipal Act, 2007 — Section 36, 37
High Courts18 May 2020Disposed Of
Ram Pyari Devi Vs Chief Manager State Bank Of India And Others
Patna High Court · (2020) 05 PAT CK 0075
High Courts18 May 2020Disposed Of
Sunil Pandey Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0017
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(X), 14(A)(2)Indian Penal Code, 1860 — Section 323, 341, 379, 506
High Courts18 May 2020Disposed Of
Ramlochan Prasad Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0016
High Courts18 May 2020Disposed Of
Jiya Tant Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0015
High Courts18 May 2020Disposed Of
Bijay Krishna Prasad Singh Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0014
High Courts18 May 2020Disposed Of
Thakur Rameshwar Singh Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0013
High Courts18 May 2020Dismissed
Uttar Pradesh Rajkiya Nirman Nigam Limited through Ved Prakash Srivastav Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0012
Constitution Of India, 1950 — Article 14
High Courts18 May 2020Dismissed
Sangeeta Singh Vs Bindhyachal Singh
Patna High Court · (2020) 05 PAT CK 0011
Hindu Adoptions And Maintenance Act, 1956 — Section 19, 20, 22
High Courts14 May 2020Disposed Of
Dhirendra Prasad Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0010
Disaster Management Act, 2005 — Section 51(b), 57
High Courts13 May 2020Allowed
Kumar Bimal Prasad Singh And Others Vs Hare Ram Singh And Others
Patna High Court · (2020) 05 PAT CK 0019
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts13 May 2020Disposed Of
M/s Sanjay Printing Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0009
High Courts13 May 2020Dismissed
Poonam Sinha Vs ASU Construction And Others
Patna High Court · (2020) 05 PAT CK 0008
High Courts13 May 2020Allowed
Shiv Prasad Singh And Others Vs Nageshwar Kumar And Others
Patna High Court · (2020) 05 PAT CK 0007
High Courts12 May 2020Allowed
Jagarnath Prasad Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0006
High Courts11 May 2020Disposed Of
Sanjay Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 05 PAT CK 0077
Bihar And Orissa General Clauses Act, 1917 — Section 4(36)Evidence Act, 1872 — Section 57(7)Code Of Criminal Procedure, 1973 — Section 2(s), 4(1)(s), 484(2)(b)
High Courts11 May 2020Disposed Of
Pawan Kumar And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0005
High Courts09 May 2020Dismissed
Ambika Prasad Singh Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0076
Constitution Of India, 1950 — Article 14, 22, 226Bihar Service Code, 1952 — Rule 58, 103
High Courts07 May 2020Dismissed
Dr. Keshav And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0004
Constitution Of India, 1950 — Article 14, 16, 226Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(IV)