High Courts29 May 2020Disposed Of
Ram Babu Ray Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0049
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 34, 272, 273
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 350 of 2,660
High Courts29 May 2020Disposed Of
Sonu Kumar Singh Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0048
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts29 May 2020Disposed Of
Dr. Keshav And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0044
High Courts28 May 2020Disposed Of
Ram Dayal Bhakt Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0047
Constitution Of India, 1950 — Article 14
High Courts28 May 2020Dismissed
Abhay Shankar Singh Vs Bihar Urban Infrastructural Development Corporation Ltd. (BUIDCO) And Others
Patna High Court · (2020) 05 PAT CK 0046
High Courts28 May 2020Allowed
Most. Ahilya Devi Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0045
Constitution Of India, 1950 — Article 14, 21Prevention Of Money Laundering Act, 2002 — Section 3, 4, 45, 45(1), 45(1)(ii)Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439
High Courts28 May 2020Disposed Of
Ram Sakal Mistry Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0043
Postgraduate Medical Education. Regulations 2000 — Regulation 9(IV)
High Courts28 May 2020Allowed
Nagendra Sharma Vs Managing Director And Others
Patna High Court · (2020) 05 PAT CK 0042
Constitution Of India, 1950 — Article 32, 226Bank Of India Officer Employees' (Discipline & Appeal) Regulations, 1976 — Regulation 4(j)Indian Bank (Employees’) Pension Regulations, 1995 — Regulation 31, 33
High Courts28 May 2020Disposed Of
Ashok Kumar Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section, 8(i)(iii), 20, 22, 29
High Courts27 May 2020Disposed Of
Maheshwari Devi Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0073
High Courts27 May 2020Disposed Of
Chandrika Ram Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0072
High Courts27 May 2020Disposed Of
Rajan Krishna Verma Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0071
High Courts27 May 2020Disposed Of
Gita Devi Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0070
Constitution Of India, 1950 — Article 243Bihar Municipal Act, 2007 — Section 12(9), 15, 15(3)
High Courts27 May 2020Disposed Of
M/s Variety Vyapaar Private Limited Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0069
High Courts27 May 2020Disposed Of
Kumar Prabhakar Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0068
Indian Penal Code, 1860 — Section 406, 420
High Courts27 May 2020Disposed Of
Sonu Yadav Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0067
Indian Penal Code, 1860 — Section 392, 411
High Courts27 May 2020Disposed Of
Sunil Kumar Vs Union Of India
Patna High Court · (2020) 05 PAT CK 0066
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 23, 25, 29
High Courts27 May 2020Disposed Of
Kavita Kumari Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts27 May 2020Disposed Of
Rebti Kumari Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0040
High Courts27 May 2020Allowed
Sweta Raj Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0039
Constitution Of India, 1950 — Article 14