High Courts27 May 2020Dismissed
Ranjan Sinha And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0038
Constitution Of India, 1950 — Article 14, 15, 16, 19(1)(g), 19(6), 21, 23(1)(g), 162Indian Contract Act, 1872 — Section 87
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Patna High Court judgments
53,185 judgments · page 351 of 2,660
High Courts27 May 2020Dismissed
Jaiki Singh Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 307, 324Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts27 May 2020Dismissed
Rishideo Sinha Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(D)Prevention Of Corruption Act, 1988 — Section 7, 8, 9, 13(1)(a)(d)(e), 13(2)
High Courts27 May 2020Disposed Of
Vivek Kumar Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0035
Indian Penal Code, 1860 — Section 304B
High Courts22 May 2020Disposed Of
Alok Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0074
High Courts22 May 2020Dismissed
Prince Kumar Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0034
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)3(2)(va), 14(A)(2)Arms Act, 1959 — Section 27, 34, 120B, 224, 302, 353
High Courts22 May 2020Allowed
Pankaj Yadav Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0033
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 365, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(w)
High Courts22 May 2020Dismissed
Anil Kumar Pandey Vs Chairman Cum Managing Director State Bank Of India And Others
Patna High Court · (2020) 05 PAT CK 0032
State Bank Of India Employees Pension Fund Rules, 1955 — Rule 22(i)(a)
High Courts22 May 2020Disposed Of
Neeraj Kumar And Others Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0031
High Courts22 May 2020Disposed Of
M/s Gauri Shankar Indane Service Vs Indian Oil Corporation Ltd. And Others
Patna High Court · (2020) 05 PAT CK 0030
High Courts22 May 2020Disposed Of
Kundan Kumar Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0029
Indian Penal Code, 1860 — Section 201, 302, 363, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 10Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts22 May 2020Allowed
Ankit Ram Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0028
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 53Indian Penal Code, 1860 — Section 34, 366Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12
High Courts22 May 2020Allowed
Godhan Ram Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0027
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 53Indian Penal Code, 1860 — Section 34, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 May 2020Allowed
Sudhir Chandra Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 05 PAT CK 0078
Bihar Pension Rules, 1950 — Rule 43(b), 139Constitution Of India, 1950 — Article 19(1)(f), 31(1), 226, 311(1)
High Courts21 May 2020Disposed Of
Vinay KumarVs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0026
High Courts21 May 2020Dismissed
Ram Yash Sharm Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0025
Bihar Land Mutation Act, 2011 — Section 8
High Courts20 May 2020Allowed
Pankaj Kumar Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0024
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 504, 506
High Courts20 May 2020Disposed Of
Dewanti Devi Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0023
High Courts20 May 2020Disposed Of
Aasha Devi Vs Bihar State Food & Civil Supply Corporation Ltd Through Its Managing Director And Others
Patna High Court · (2020) 05 PAT CK 0022
High Courts20 May 2020Disposed Of
Saroj Devi Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0021
Code Of Criminal Procedure, 1973 — Section 145(iv)