High Courts06 May 2020Disposed Of
M/S Homeo Research Lab Vs State Of Bihar And Others
Patna High Court · (2020) 05 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 353 of 2,660
High Courts04 May 2020Allowed
Pintu Poddar And Others Vs State Of Bihar
Patna High Court · (2020) 05 PAT CK 0002
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)®, 14(A)(2)Indian Penal Code, 1860 — Section 147, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts04 May 2020Disposed Of
M/S OMEGA Elevators Vs Union Of India And Others
Patna High Court · (2020) 05 PAT CK 0001
Constitution Of India, 1950 — Article 226
High Courts30 Apr 2020Dismissed
Md. Jahangir Vs State Of Bihar And Others
Patna High Court · (2020) 04 PAT CK 0004
Constitution Of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 6A, 6A(2), 6B, 6C, 6D, 6E, 7,7(1)(b)
High Courts28 Apr 2020Dismissed
Bihar Rajya Chaukidari Tahsildar Sangh Vs State Of Bihar And Ors
Patna High Court · (2020) 04 PAT CK 0007
Village Chaukidari Act, 1870 — Section 13, 35, 39Constitution Of India, 1950 — Article 13, 14, 16, 19, 39(D), 372
High Courts27 Apr 2020Allowed
Dr. Ravi Ranjan 2018kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 04 PAT CK 0006
Indian Medical Council Act, 1956 — Section 20, 33Post Graduate Medical Education Regulation, 2000 — Regulation 9, 9(IV)Constitution Of India, 1950 — Article 14
High Courts27 Apr 2020
M/s SCI India Ltd Vs State Of Bihar And Others
Patna High Court · (2020) 04 PAT CK 0003
Constitution Of India, 1950 — Article 14, 226
High Courts22 Apr 2020Disposed Of
M/S Samrat Laboratories Vs State Of Bihar And Others
Patna High Court · (2020) 04 PAT CK 0002
High Courts20 Apr 2020Dismissed
Aman Kumar Vs State Of Bihar
Patna High Court · (2020) 04 PAT CK 0001
Constitution Of India, 1950 — Article 20(1), 21, 22, 226, 227Indian Penal Code, 1860 — Section 302, 304(B), 379, 392, 395, 411, 414Code Of Criminal Procedure, 1973 — Section 41, 57, 61, 82, 83, 158, 161, 167, 167(2), 170, 173, 173(2), 173(8), 190, 190(2), 193, 197, 205, 218, 219, 220, 221, 222, 223, 224, 239, 255, 258, 299, 299(1), 299(2), 308, 309, 311, 317, 317(2), 319, 376, 380, 436, 436(A), 437(6), 465, 468, 482
High Courts18 Apr 2020Disposed Of
M/S Fantasy Drugs Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 04 PAT CK 0005
High Courts19 Mar 2020Dismissed
Raju Mahto Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0051
Indian Penal Code, 1860 — Section 364A
High Courts19 Mar 2020Disposed Of
Ajit Kumar Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0050
Indian Penal Code, 1860 — Section 395, 397
High Courts19 Mar 2020Disposed Of
Ajad Paswan Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0049
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325, 341, 504, 506
High Courts19 Mar 2020Disposed Of
Anwari Khatoon And Others Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0048
Indian Penal Code, 1860 — Section 34, 120B, 201Explosive Substances Act, 1908 — Section 3,4,5
High Courts19 Mar 2020Disposed Of
Raushan Kumar Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0047
Indian Penal Code, 1860 — Section 272, 273, 279, 337, 338, 353Bihar Prohibition And Excise Act, 2016 — Section 30(a0)
High Courts19 Mar 2020Disposed Of
Sarwar Hussain Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0046
Indian Penal Code, 1860 — Section 302, 328
High Courts19 Mar 2020Disposed Of
Katari Singh Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0045
Indian Penal Code, 1860 — Section 272, 273, 274Bihar Prohibition And Excise Act, 2016 — Section 30(a), 419(1)
High Courts19 Mar 2020Dismissed
Ram Kishore Singh Vs State Of Bihar And Others
Patna High Court · (2020) 03 PAT CK 0044
High Courts17 Mar 2020Disposed Of
Mukhtar Mian Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0066
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1)
High Courts17 Mar 2020Disposed Of
Pappu Kumar @ Pappu Yadav Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 341, 392, 504Arms Act, 1959 — Section 27