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Patna High Court judgments

53,185 judgments · page 354 of 2,660

High Courts17 Mar 2020Disposed Of

Kusho Kumar Mandal Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0042

Indian Penal Code, 1860 — Section 34, 376, 493Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
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High Courts17 Mar 2020Disposed Of

Santosh Mahto Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0037

Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 504, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 8, 12
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High Courts16 Mar 2020Disposed Of

Manish Kumar Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0036

Indian Penal Code, 1860 — Section 307, 323, 341, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts16 Mar 2020Disposed Of

Amod Rai @ Amod Kumar And Ors Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0034

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 354B, 379, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts06 Mar 2020Disposed Of

Lalita Devi Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0019

Indian Penal Code, 1860 — Section 34, 201, 306, 328, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
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High Courts06 Mar 2020Disposed Of

Rai Ji Vs State Of Bihar

Patna High Court · (2020) 03 PAT CK 0018

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts06 Mar 2020Disposed Of

Tuntun Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 03 PAT CK 0017

Indian Penal Code, 1860 — Section 34, 323, 325, 379, 406, 409, 420Arms Act, 1959 — Section 27Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)
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