High Courts03 Mar 2020Disposed Of
Khushboo Kumari @ Khushbhu Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0053
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58, 58(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 356 of 2,660
High Courts03 Mar 2020Disposed Of
Uday Prakash Mishra Vs Poonam Mishra And Ors
Patna High Court · (2020) 03 PAT CK 0052
Code Of Civil Procedure, 1908 — Section 113, Order 46 Rule 1
High Courts03 Mar 2020Allowed
Sanjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0028
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 7(x), 9(1)(ka), 9(1) (ga), 14(xi), 17(2), 18(3), 23(i), 23(ii)Constitution Of India, 1950 — Article 12, 226
High Courts03 Mar 2020Allowed
Nirmala Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0027
Indian Penal Code, 1860 — Section 201, 302, 323, 343Bihar Pension Rules, 1950 — Rule 43(a), 43(b)
High Courts03 Mar 2020Disposed Of
M/s Richa Indane Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0026
High Courts03 Mar 2020Disposed Of
Subhash Enterprises And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0025
Bihar Public Land Encroachment Act, 1956 — Section 3, 6(2)Constitution Of India, 1950 — Article 226
High Courts03 Mar 2020Disposed Of
Saroj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0006
High Courts02 Mar 2020Disposed Of
Anil Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 03 PAT CK 0005
Consumer Protection Act, 1986 — Section 10(2)Consumer Protection Rules, 1987 — Rule 12A
High Courts02 Mar 2020Dismissed
Chhotu Singh @ Praveen Kumar Singh Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0004
Indian Penal Code, 1860 — Section 34, 272, 273, 308, 379Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts02 Mar 2020Disposed Of
Sunil Yadav @ Sunil Ydav And Ors Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0003
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 435, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2020Disposed Of
Rajesh Kumar Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0002
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Mar 2020Disposed Of
Hridya Narayan Pandey @ Hridya Pandey @ Hridya Nand Pandey Vs State Of Bihar
Patna High Court · (2020) 03 PAT CK 0001
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 319, 438(2)
High Courts28 Feb 2020Allowed
Goods Of Veena Devi Vs Shipra
Patna High Court · (2020) 02 PAT CK 0390
Evidence Act, 1872 — Section 63, 68
High Courts28 Feb 2020Disposed Of
Indramani Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0389
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts28 Feb 2020Allowed
Sudhir Kumar Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0388
Indian Penal Code, 1860 — Section 34, 120(B), 121, 130, 131, 136, 153A, 153B, 193, 216A, 231, 263A, 295, 297, 302, 304, 304B, 305, 306, 307, 308, 311, 312, 313, 314, 315, 316, 317, 323, 324, 325, 326, 327, 328, 329, 330, 331, 332, 333, 335, 341, 347, 348, 354, 363, 373, 376, 376A, 376B, 376C, 376D, 377, 379, 406, 462, 465, 489, 498A, 504Code Of Criminal Procedure, 1973 — Section 302Constitution Of India, 1950 — Article 12, 226
High Courts28 Feb 2020Dismissed
Saroj Kumari @ Saroj Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0387
High Courts28 Feb 2020Dismissed
Sunita Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0386
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 311
High Courts28 Feb 2020Disposed Of
Satyendra Prasad Vs Patna University And Ors
Patna High Court · (2020) 02 PAT CK 0385
Bihar Pension Rules, 1950 — Section 58, 59, 106
High Courts28 Feb 2020Disposed Of
Raisul Azam Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0107
Indian Penal Code, 1860 — Section 120B, 323, 341, 376, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Feb 2020Dismissed
Md. Johny @ Md. Murad Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0106
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 341, 379