High Courts28 Feb 2020Dismissed
Chandan Yadav Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 323, 341, 342, 354, 376Code Of Criminal Procedure, 1973 — Section 164
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Patna High Court judgments
53,185 judgments · page 357 of 2,660
High Courts28 Feb 2020Dismissed
Sushma Tiwary @ Sushma Kumari And Ors Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 323, 341, 406, 420, 467, 468, 504, 505
High Courts28 Feb 2020Disposed Of
Balkesha Devi @ Bal Kesha Divi Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0103
Indian Penal Code, 1860 — Section 34, 363, 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts28 Feb 2020Disposed Of
Pawan Yadav And Ors Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0102
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 341, 379, 384, 357, 409, 420, 466, 467, 468, 504, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Feb 2020Disposed Of
Ramkeshwar Das @ Udal Das And Ors Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0101
Indian Penal Code, 1860 — Section 34, 363, 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts27 Feb 2020Dismissed
Airports Authority Of India Vs Bibi Rizwana Khatoon And Anr
Patna High Court · (2020) 02 PAT CK 0384
Code Of Civil Procedure, 1908 — Order 32 Rule 12, Order 32 Rule 13
High Courts27 Feb 2020Disposed Of
Bibha Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0383
Indian Penal Code, 1860 — Section 396
High Courts27 Feb 2020Disposed Of
Rajesh Kumar Prasad @ Rajesh Prasad @ Guddu Saw Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0382
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b)Constitution Of India, 1950 — Article 226, 227
High Courts27 Feb 2020Disposed Of
Gurnam Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0381
Indian Penal Code, 1860 — Section 120(B)Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 30(a), 38, 41, 61, 92(2)
High Courts27 Feb 2020Disposed Of
Vishal Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0380
Arms Act, 1959 — Section 25(1b)a, 26, 35Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56
High Courts27 Feb 2020Disposed Of
Savita Sahay Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0379
High Courts27 Feb 2020Dismissed
Narsingh Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0378
Indian Penal Code, 1860 — Section 302, 406, 420, 498ACode Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts27 Feb 2020Dismissed
Pappu Kumar @ Pappu Kumar Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0377
High Courts27 Feb 2020Dismissed
Umesh Mochi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0376
Bihar Reservation Of Vacancies In posts And Services (For Scheduled Casts, Scheduled Tribes And Other Backward Classes) Act, 1991 — Section 4(6)(b)
High Courts27 Feb 2020Allowed
Virendra Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0375
High Courts27 Feb 2020Disposed Of
Mukesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0374
Indian Penal Code, 1860 — Section 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 37(c)
High Courts27 Feb 2020Disposed Of
Srikant Sah And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0373
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Constitution Of India, 1950 — Article 226
High Courts27 Feb 2020Disposed Of
Dhirendra Das @ Dhirendar Das Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0372
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226
High Courts27 Feb 2020Disposed Of
Md. Sadre Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0371
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 73(e)Indian Penal Code, 1860 — Section 272, 273Constitution Of India, 1950 — Article 226
High Courts27 Feb 2020Disposed Of
Arvind Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0370
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)Constitution Of India, 1950 — Article 226