High Courts26 Feb 2020Allowed
Balram Lal Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0352
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 56(b), 73(e)
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Patna High Court judgments
53,185 judgments · page 359 of 2,660
High Courts26 Feb 2020Disposed Of
Nitish Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0351
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts26 Feb 2020Disposed Of
Sanni Kumar @ Sanni Vishwakarma Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0350
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 73(e)Constitution Of India, 1950 — Article 226, 227
High Courts26 Feb 2020Allowed
Suraj Nath Vs Principle Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0349
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 56, 56(b), 58(1), 73(e)
High Courts26 Feb 2020Allowed
Meena Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0348
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 30(a), 62
High Courts26 Feb 2020Allowed
Jarina Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0347
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(c), 56(b)Indian Penal Code, 1860 — Section 279, 427
High Courts26 Feb 2020Dismissed
Anil Kumar @ Anil Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0346
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 60
High Courts26 Feb 2020Allowed
Sumit Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0345
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58(1)
High Courts26 Feb 2020Disposed Of
Dharmendra Kumar Mukhiya Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0344
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226
High Courts26 Feb 2020Allowed
Rajan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0343
Essential Commodities Act, 1955 — Section 7Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 28
High Courts26 Feb 2020Dismissed
Rajiv Lochan Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0342
High Courts26 Feb 2020Disposed Of
M/S Aryabhat Computers Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0341
High Courts26 Feb 2020Dismissed
Raj Kishore Gupta And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0340
Industrial Disputes Act, 1947 — Section 25(o)Code Of Criminal Procedure, 1973 — Section 141
High Courts26 Feb 2020Disposed Of
Urmila Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0097
High Courts26 Feb 2020Dismissed
Ram Anuj Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0096
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 37(2), 101
High Courts25 Feb 2020Allowed
Anil Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0395
High Courts25 Feb 2020Disposed Of
Naresh Paswan And Ors Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0339
Bihar Special Courts Act, 2009 — Section 13, 14, 14(1), 17(1)Code Of Civil Procedure, 1908 — Order 5 Rule 20
High Courts25 Feb 2020Allowed
Ram Kumar Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0338
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts25 Feb 2020Disposed Of
Umesh Kumar Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0337
High Courts25 Feb 2020Allowed
Shambhu Nath Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0336