High Courts25 Feb 2020Allowed
Siya Saran Malakar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0335
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 360 of 2,660
High Courts25 Feb 2020Allowed
Shiv Balaki Devi @ Shiw Kali Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0334
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(a)(b)(c), 56, 58, 62, 73(e)
High Courts25 Feb 2020Allowed
Ganga Prasad Yadav @ Ganga Ram Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0333
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 62, 73(e)Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts25 Feb 2020Disposed Of
Sanjay Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0332
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 34, 272, 273, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Binod Kumar Singh Vs Bhola Roy And Ors
Patna High Court · (2020) 02 PAT CK 0331
Bihar Hindu Religious Trusts Act, 1950 — Section 2(o), 2(10), 28, 28(2)Specific Relief Act 1963 — Section 15, 42, 43Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1, Order 23 Rule 1A
High Courts25 Feb 2020Disposed Of
Sunita Devi @ Sunita Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0330
High Courts25 Feb 2020Allowed
Lalan Paswan @ Lalan Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0329
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 56(b), 58(1), 73(e)
High Courts25 Feb 2020Allowed
Amarnath Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0328
Essential Commodities Act, 1955 — Section 7Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 30
High Courts25 Feb 2020Disposed Of
Ravi Ranjan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0327
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)Constitution Of India, 1950 — Article 226, 227
High Courts25 Feb 2020Disposed Of
Suvidha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0326
Constitution Of India, 1950 — Article 254
High Courts25 Feb 2020Dismissed
Arun Kumar Mehta Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0325
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Disposed Of
Sanjay Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0324
High Courts25 Feb 2020Disposed Of
M/S India Road Carreiers A Proprietorship Vs Bharat Petroleum Corporation Ltd And Ors
Patna High Court · (2020) 02 PAT CK 0323
High Courts25 Feb 2020Dismissed
Nasima Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0322
Bihar Panchayat Raj Act, 2006 — Section 138Constitution Of India, 1950 — Article 226, 243(d), 243K, 243K(4), 243O, 243O(b), 243ZG(b)
High Courts25 Feb 2020Allowed
Sai Industries Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0321
High Courts25 Feb 2020Dismissed
Babu Nandan Sah And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 02 PAT CK 0320
Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — section 3, 4Code Of Criminal Procedure, 1973 — Section 29, 313, 319, 325(1), 325(2), 325(3), 354, 386(d), 386(e)
High Courts25 Feb 2020Dismissed
State Of Bihar And Ors Vs Shatrughan Ray And Anr
Patna High Court · (2020) 02 PAT CK 0319
High Courts25 Feb 2020Dismissed
Ramdei Devi @ Ramdei Kuwar Vs Nageshwar Singh And Ors
Patna High Court · (2020) 02 PAT CK 0095
Code Of Civil Procedure, 1908 — Order I Rule 10
High Courts25 Feb 2020Dismissed
Dr. Surendra Kumar Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0094
Code Of Criminal Procedure, 1973 — Section 161, 173(8)
High Courts25 Feb 2020Disposed Of
Valvoline Cummins Private Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0093