High Courts25 Feb 2020Disposed Of
M/S Gunj Bricks Udyog Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0092
Bihar Value Added Tax Act, 2005 — Section 27(1), 28(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 361 of 2,660
High Courts25 Feb 2020Disposed Of
Aasha Rajak Vs Hindustan Petroleum Corporation Ltd And Ors
Patna High Court · (2020) 02 PAT CK 0091
High Courts25 Feb 2020Disposed Of
Alaka Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0090
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 3(x), 4, 11, 26
High Courts25 Feb 2020Dismissed
Surendra Prasad @ Surendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0089
Bihar Tenancy Act, 1885 — Section 103, 108
High Courts25 Feb 2020Dismissed
Shiv Pujan Mehta And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0088
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 11(1), 15(1)
High Courts24 Feb 2020Allowed
Abhay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0394
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 5(a), 9(i)(Ga), 10, 14, 15, 16, 17, 17(1), 17(2), 17(3), 17(5), 17(6), 17(9), 17(11), 17(12), 17(13), 17(14), 17(15), 17(17), 17(18), 17(21), 17(22), 17(23), 18, 18(1), 18(2), 18(3), 18(4), 18(5), 27, 27(2), 31Constitution Of India, 1950 — Article 226, 309
High Courts24 Feb 2020Disposed Of
Aziz Ahmad Khan @ Ajaz Ahmad Khan Vs Firoz Ahmad Khan And Ors
Patna High Court · (2020) 02 PAT CK 0318
High Courts24 Feb 2020Disposed Of
Meera Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0317
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts24 Feb 2020Allowed
Rajendra Kumar Vs State Bank Of India And Ors
Patna High Court · (2020) 02 PAT CK 0316
High Courts24 Feb 2020Dismissed
Shivdani Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0315
High Courts24 Feb 2020Disposed Of
Jainandan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0314
Constitution Of India, 1950 — Article 14, 16
High Courts24 Feb 2020Dismissed
M/S Nandan Ghar Sansar Developers Pvt. Ltd Vs Bihar State Power (Holding) Company Limted And Ors
Patna High Court · (2020) 02 PAT CK 0313
High Courts24 Feb 2020Disposed Of
Bihar State Primary Teachers Association Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0312
Right Of Children To Free And Compulsory Education Act, 2009 — Section 6, 8(b), 9(b), 12(c), 18, 19, 23Bihar State Free And Compulsory Education Of Children Rules, 2011 — Rule 5, 6, 11
High Courts24 Feb 2020Disposed Of
Pappu Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0311
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58(1)
High Courts24 Feb 2020Disposed Of
Vikash Bhushan Vs United Bank Of India And Ors
Patna High Court · (2020) 02 PAT CK 0310
Constitution Of India, 1950 — Article 226, 226(2)
High Courts24 Feb 2020Disposed Of
Rajesh Kumar Verma Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0309
High Courts24 Feb 2020Allowed
Om Prakash Choudhary @ Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0308
High Courts24 Feb 2020Disposed Of
Binda Kumari Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0307
High Courts24 Feb 2020Disposed Of
Arjun Kumar Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0306
High Courts24 Feb 2020Dismissed
Bihar D.R.D.A.Karmi Sangh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0305