High Courts20 Feb 2020Dismissed
Parmila Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0288
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 363 of 2,660
High Courts20 Feb 2020Allowed
Mithilesh Kumar Sinha Vs New India Assurance Company Limited And Ors
Patna High Court · (2020) 02 PAT CK 0287
High Courts20 Feb 2020Dismissed
Ved Prakash Pandey Vs Ntpc Limited And Ors
Patna High Court · (2020) 02 PAT CK 0286
Constitution Of India, 1950 — Article 226
High Courts20 Feb 2020Disposed Of
Purushottam Kumar And Ors Vs Allahabad Bank And Ors
Patna High Court · (2020) 02 PAT CK 0285
High Courts20 Feb 2020Disposed Of
Anoj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0284
High Courts20 Feb 2020Allowed
Dr. Jawahar Lal Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0283
High Courts20 Feb 2020Dismissed
Premchandra Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0282
Constitution Of India, 1950 — Article 12
High Courts20 Feb 2020Dismissed
Jitendra Singh Vs South Bihar Power Distribution Company Limited And Ors
Patna High Court · (2020) 02 PAT CK 0281
Electricity Act, 2003 — Section 14, 164Indian Telegraph Act, 1885 — Section 10, 10(b), 10(d)
High Courts20 Feb 2020Dismissed
Bhagwant Lal Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0280
Bihar Tenancy Act, 1885 — Section 5, 48D
High Courts20 Feb 2020Dismissed
Umesh Kumar @ Umesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0279
High Courts20 Feb 2020Disposed Of
Punjab Homoeopathic Pharmacy And Others Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0079
Micro, Small And Medium Enterprises Development Act, 2006 — Section 8
High Courts20 Feb 2020Dismissed
Nagendra Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0078
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 27A
High Courts20 Feb 2020Dismissed
Abhay Kumar @ Abhay Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0077
Code Of Criminal Procedure, 1973 — Section 144
High Courts20 Feb 2020Disposed Of
Kanchan Lal Hadi @ Kanchan Harizan And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0076
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land Act, 1961 — Section 15(1), 27
High Courts20 Feb 2020Disposed Of
Arvind Kumar Sinha Vs Union of India Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0075
Constitution Of India, 1950 — Article 226
High Courts19 Feb 2020Disposed Of
M/S Enarch Consultants Private Limited Vs Bihar State Housing Board And Ors
Patna High Court · (2020) 02 PAT CK 0278
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts19 Feb 2020Disposed Of
Rajeev Kumar Vs Bihar State Food And Civil Supplies Corporation Limited And Ors
Patna High Court · (2020) 02 PAT CK 0277
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts19 Feb 2020Disposed Of
Naresh @ Naresh Kumar Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0276
High Courts19 Feb 2020Allowed
Darogi Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0275
Indian Penal Code, 1860 — Section 34, 420Essential Commodities Act, 1955 — Section 7Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 28
High Courts19 Feb 2020Disposed Of
Rajiv Ranjan Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0274
Bihar Prohibition And Excise Act, 2016 — Section 30(a)