High Courts18 Feb 2020Allowed
Sunita Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0260
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 365 of 2,660
High Courts18 Feb 2020Disposed Of
Onkar Mukhiya Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0259
High Courts18 Feb 2020Disposed Of
Dr. Manju Sinha Vs Bihar Magadh University And Ors
Patna High Court · (2020) 02 PAT CK 0258
High Courts18 Feb 2020Disposed Of
Chandra Bhushan Singh Vs Bihar State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0257
Bihar Communication Towers And Related Structure Rules, 2012 — Rule 4
High Courts18 Feb 2020Disposed Of
Khalid Vs Bihar State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0256
Bihar Prohibition And Excise Act, 2016 — Section 2, 30(a), 56, 56(a)Constitution Of India, 1950 — Article 226
High Courts18 Feb 2020Disposed Of
Mahanth Sri Nawal Kishor Das Vs Bihar State Power Transmission Company Limited And Ors
Patna High Court · (2020) 02 PAT CK 0255
Indian Telegraph Act 1885 — Section 10
High Courts18 Feb 2020Dismissed
Rash Bihari Ram And Anr Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0254
High Courts18 Feb 2020Allowed
Dev Narayan Pal @ Devnarayan Pal Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0253
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 56(b), 58, 58(1), 73(e)
High Courts18 Feb 2020Disposed Of
Ravindra Mandal Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0252
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c), 58(2)Constitution Of India, 1950 — Article 226, 227
High Courts18 Feb 2020Allowed
Fekan Paswan @ Fekan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0251
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts18 Feb 2020Allowed
Bulbul Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0250
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(2), 56(b), 58(1), 73(e)
High Courts18 Feb 2020Disposed Of
Udham Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0249
High Courts18 Feb 2020Disposed Of
Shivjee Sahni And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0248
High Courts18 Feb 2020Dismissed
Zeauddin Ahmad Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0247
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts18 Feb 2020Dismissed
Pramod Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0246
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)
High Courts18 Feb 2020Allowed
Raj Kumar Singh Vs Uma Devi And Ors
Patna High Court · (2020) 02 PAT CK 0245
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts18 Feb 2020Allowed
Deoki Rai And Anr Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0244
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173(2), 207
High Courts18 Feb 2020Dismissed
Chairman- Cum- Managing Director, Ntpc Ltd Vs Rabindra Mishra
Patna High Court · (2020) 02 PAT CK 0243
High Courts18 Feb 2020Dismissed
Digvijay Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0242
High Courts18 Feb 2020Disposed Of
Raju Kumar Singh @APPELLANT Regional Manager, Eastern Regional Office And Ors
Patna High Court · (2020) 02 PAT CK 0070