High Courts18 Feb 2020Disposed Of
Lalan Prasad @ Lalan Raut And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0069
Bihar Building (Lease, Rent And Eviction) Control Rules, 1983 — Rule 3(v)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 366 of 2,660
High Courts18 Feb 2020Allowed
M/s Dhaneshwar Nath Construction Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0068
High Courts18 Feb 2020Dismissed
Prem Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0067
High Courts18 Feb 2020Dismissed
Vijay Mehta @ Bijal Mehta Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0066
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-Settlement Act, 2013 — Section 3(e), 3(e)(v), 11(1), 15, 15(1), 15(2), 15(3)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Compensation, Rehabilitation And Resettlement And Development Plan) Rules, 2015 — Rule 6, 6(2)
High Courts18 Feb 2020Disposed Of
Chandra Bhushan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0059
Bihar Communication Towers And Related Structure Rules, 2012 — Rule 4
High Courts17 Feb 2020Dismissed
Sima Kumari And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0241
Bihar Outstanding Sports Person Appointment Rules, 2014 — Rule 2(v), 2(vi)
High Courts17 Feb 2020Disposed Of
Pankaj Prasad Sinha @ Pankaj Kumar Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0240
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 9
High Courts17 Feb 2020Disposed Of
M/S Supreme Enterprises Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0239
High Courts17 Feb 2020Disposed Of
Niranjan Kumar Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0238
High Courts17 Feb 2020Disposed Of
Subhash Chandra Yadav Vs B. N. Mandal University Laloo Nagar And Ors
Patna High Court · (2020) 02 PAT CK 0237
High Courts17 Feb 2020Dismissed
Draupadi Devi And Ors Vs Parmanand Sah And Ors
Patna High Court · (2020) 02 PAT CK 0236
High Courts17 Feb 2020Allowed
Budhi Nath Jha And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0197
Land Acquisition Act, 1894 — Section 4, 4(i), 5A, 6, 9, 9(1), 9(2), 9(3), 9(4), 11A, 12(2), 16, 24(2)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24
High Courts17 Feb 2020Dismissed
Ram Prakash Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0081
Code Of Civil Procedure, 1908 — Section 141Bihar Collectorate Clerical Cadre (Recruitment and Conditions of Service) Rules, 2011 — Rule 5(1)Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 1 Rule 9
High Courts17 Feb 2020Dismissed
Gaya Raut Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0065
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Feb 2020Dismissed
DEVENDRA YADAV @ DHARMENDRA YADAV Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0064
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2), 18Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379, 448, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Feb 2020Dismissed
Jawahar Lal Ram And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0063
Bihar Intermediate Education Council (Repeal) Act, 2007 1973 — Section 3, 3(2), 4Income Tax Act, 1961 — Section 43(3)Constitution Of India, 1950 — Article 14, 142
High Courts17 Feb 2020Dismissed
Pankaj Kumar Vs Life Insurance Corporation Of India And Ors
Patna High Court · (2020) 02 PAT CK 0058
High Courts17 Feb 2020Dismissed
Surendra Prasad Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0057
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Constitution Of India, 1950 — Article 226
High Courts17 Feb 2020Disposed Of
Md. Noor Islam And Ors Vs Chairman Life Insurance Corporation Of India
Patna High Court · (2020) 02 PAT CK 0056
High Courts17 Feb 2020Disposed Of
Ragini Jaiswal And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0055