High Courts14 Feb 2020Allowed
Chandan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0219
Bihar Prohibition And Excise Act, 2016 — Section 30(a)(g), 32(2), 56, 58(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 368 of 2,660
High Courts14 Feb 2020Disposed Of
Harendra Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0218
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts14 Feb 2020Disposed Of
Hira Yadav @ Hira Chaudhary And Ors Vs Krishna Prasad And Ors
Patna High Court · (2020) 02 PAT CK 0217
High Courts14 Feb 2020Dismissed
Mukesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0216
High Courts14 Feb 2020Dismissed
State Of Bihar And Ors Vs M/S Madan Kumar Singh
Patna High Court · (2020) 02 PAT CK 0215
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 13
High Courts14 Feb 2020Dismissed
State Of Bihar And Ors Vs M/S J. K. M. Infra Projects Ltd.
Patna High Court · (2020) 02 PAT CK 0214
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 13
High Courts14 Feb 2020Allowed
Dinesh Rai Vs Chano Devi And Ors
Patna High Court · (2020) 02 PAT CK 0213
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1982 — Section 14(8)
High Courts14 Feb 2020Disposed Of
Ank Mitra Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0212
High Courts14 Feb 2020Disposed Of
Union Of India Vs Chandradeep Mahto
Patna High Court · (2020) 02 PAT CK 0211
Railways Claims Tribunal Act, 1987 — Section 23(1), 123(c)(2), 125Evidence Act 1872 — Section 101
High Courts14 Feb 2020Disposed Of
M/S Patna Offset Press And Ors Vs Bihar Text Book Publishing Corporation Ltd And Ors
Patna High Court · (2020) 02 PAT CK 0210
Arbitration And Conciliation Act, 1996 — Section 5, 9, 9(3), 12, 12(3), 12(3)(a), 12(5), 13, 13(2), 13(4), 13(5), 14, 14(1), 14(1)(a), 14(2), 34
High Courts14 Feb 2020Disposed Of
Bharat Yadav And Ors Vs Deputy Director, Directorate Of Enforcement
Patna High Court · (2020) 02 PAT CK 0209
Prevention Of Money Laundering Act, 2002 — Section 2(1), 2(u), 3, 4, 5(1), 24, 26, 42, 43, 44, 50Indian Penal Code, 1860 — Section 26, 120B, 302, 414, 420, 467, 471
High Courts14 Feb 2020Allowed
Kameshwar Choudhary Vs Shravan Kumar
Patna High Court · (2020) 02 PAT CK 0208
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts14 Feb 2020Allowed
Karanvir Singh Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0083
Juvenile Justice Rules, 2007 — Rule 12(3)(b)
High Courts14 Feb 2020Allowed
Kameshwar Choudhary Vs Shravan Kumar
Patna High Court · (2020) 02 PAT CK 0082
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts13 Feb 2020Allowed
Vijay Shah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0207
Essential Commodities Act, 1955 — Section 3, 6A, 6A(1)
High Courts13 Feb 2020Disposed Of
Union Of India And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0206
Bihar Value Added Tax Act, 2005 — Sectioin 25, 28, 29, 47, 72Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 8Constitution Of India, 1950 — Article 226, 301
High Courts13 Feb 2020Disposed Of
Ramesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0205
High Courts13 Feb 2020Allowed
Md. Shafique Alam And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0204
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 5(1)(iii), 9, 9(2), 15(1), 15(1)(iii), 45B
High Courts13 Feb 2020Dismissed
Bihar State Electricity Board Patna And Ors Vs Rajesh Devi
Patna High Court · (2020) 02 PAT CK 0203
High Courts13 Feb 2020Dismissed
Prakash Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0202
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313