High Courts19 Feb 2020Dismissed
Noman Ajam And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0273
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 364 of 2,660
High Courts19 Feb 2020Disposed Of
Kaushal Kishore Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0272
High Courts19 Feb 2020Disposed Of
Sanjay Kumar Bharti @ Sanjay Bharti Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0271
Bihar And Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts19 Feb 2020Dismissed
Alok Kumar Khemka Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0270
High Courts19 Feb 2020Dismissed
Administrator, Bihar State Road Transport Corporation And Ors Vs Jugeshwar Sharma
Patna High Court · (2020) 02 PAT CK 0269
Limitation Act, 1963 — Section 5
High Courts19 Feb 2020Disposed Of
Central Board Of Secondary Education Vs Holy Cross International School Lekha Nagar And Ors
Patna High Court · (2020) 02 PAT CK 0268
High Courts19 Feb 2020Dismissed
State Of Bihar And Ors Vs Devendra Prasad Singh And Anr
Patna High Court · (2020) 02 PAT CK 0267
Limitation Act, 1963 — Section 5
High Courts19 Feb 2020Dismissed
Lalit Kumar Singh Vs Molai Sharma And Ors
Patna High Court · (2020) 02 PAT CK 0266
High Courts19 Feb 2020Dismissed
Alok Raj Vs Food Corporation Of India And Ors
Patna High Court · (2020) 02 PAT CK 0265
High Courts19 Feb 2020Dismissed
State Of Bihar And Ors Vs Ashwani Kumar Jha
Patna High Court · (2020) 02 PAT CK 0264
High Courts19 Feb 2020Dismissed
Joydeep Banerjee Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0074
Hindu Succession Act, 1956 — Section 29Bihar Board’s Miscellaneous Rules, 1958 — Rule 356, 358
High Courts19 Feb 2020Allowed
Union of India And Ors Vs Sita Devi And Ors
Patna High Court · (2020) 02 PAT CK 0073
High Courts19 Feb 2020Dismissed
Rakesh Kumar Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0071
Code Of Criminal Procedure, 1973 — Section 311, 317, 397(2), 482Essential Commodities Act, 1955 — Section 3(3), 7
High Courts19 Feb 2020Dismissed
Ganesh Das And Ors Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0062
Code Of Criminal Procedure, 1973 — Section 225, 231, 301(2), 311Constitution Of India, 1950 — Article 21
High Courts19 Feb 2020Dismissed
Anita Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0061
Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 482Constitution Of India, 1950 — Article 226
High Courts19 Feb 2020Dismissed
Ajit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0060
Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482Constitution Of India, 1950 — Article 226
High Courts18 Feb 2020Disposed Of
Union Of India And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0393
Bihar Value Added Tax Act, 2005 — Section 25, 28, 29, 47, 72Constitution Of India, 1950 — Article 226, 301
High Courts18 Feb 2020Allowed
Vijay Mehta @ Bijal Mehta And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 02 PAT CK 0263
High Courts18 Feb 2020Allowed
Sanjay Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0262
High Courts18 Feb 2020Allowed
Ramjiwan Satyarthy Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0261