High Courts24 Feb 2020Disposed Of
Kusheshwar Sah And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0304
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 362 of 2,660
High Courts24 Feb 2020Disposed Of
Ramesh Kanchan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0303
High Courts24 Feb 2020Dismissed
M/S Jai Hanuman Petroleum And Anr Vs Indian Oil Corporation Limited And Ors
Patna High Court · (2020) 02 PAT CK 0302
High Courts24 Feb 2020Disposed Of
Ram Pukar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0087
Assured Career Progression Scheme (Acp) Rules, 2003 — Rule 3(2)
High Courts24 Feb 2020Disposed Of
M/s Hotel Mangal Shree Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0086
Bihar Municipal Act, 2007 — Section 205
High Courts24 Feb 2020Disposed Of
Indu Prasad And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0085
High Courts24 Feb 2020Disposed Of
Parmanand Pathak Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0084
Code Of Criminal Procedure, 1973 — Section 107Constitution Of India, 1950 — Article 226
High Courts20 Feb 2020Disposed Of
Upendra Pathak Vs Allahabad Bank And Ors
Patna High Court · (2020) 02 PAT CK 0301
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(3), 13(4)
High Courts20 Feb 2020Dismissed
Dharmendra Kumar Pal Vs Bihar Police Awar Sewa Aayog And Ors
Patna High Court · (2020) 02 PAT CK 0300
High Courts20 Feb 2020Allowed
Manish Raj Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0299
Indian Penal Code, 1860 — Section 504, 506Bihar Prohibition And Excise Act, 2016 — Section 30(a), 34, 56(b), 73(e)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section (1)(r)(s)(w)
High Courts20 Feb 2020Disposed Of
Vishwanath Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0298
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 73(e), 58(1), 62, 92, 92(2)Constitution Of India, 1950 — Article 226
High Courts20 Feb 2020Disposed Of
Ravindra Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0297
High Courts20 Feb 2020Dismissed
Anil Kumar Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0296
Constitution Of India, 1950 — Article 14, 16
High Courts20 Feb 2020Disposed Of
Harendra Manjhi @ Harendra Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0295
Indian Penal Code, 1860 — Section 279, 337Bihar Prohibition And Excise Act, 2016 — Section 37, 37(b), 37(c), 56(b)
High Courts20 Feb 2020Allowed
Meena Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0294
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 62Bihar Prohibition And Excise (Amendment) Act 2018 — Section 30(a), 38, 41
High Courts20 Feb 2020Disposed Of
M/S Civmil Industries Pvt. Ltd Vs Bihar Industrial Area Development Authority And Ors
Patna High Court · (2020) 02 PAT CK 0293
High Courts20 Feb 2020Allowed
Bhola Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0292
Bihar Prohibition And Excise Act, 2016 — Section 2(15), 30(a), 58(1)
High Courts20 Feb 2020Allowed
Nand Kishore Das Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0291
High Courts20 Feb 2020Allowed
Ravindra Kumar @ Rabindra Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0290
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), (41(2), 47, 73(e)
High Courts20 Feb 2020Dismissed
Sarva Sri Maa Tara Jaivik Udyog Purnea Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0289
Bihar Industrial Area Development Authority (Amendment) Act, 1991 — Section 62(a), 62(b)