High Courts27 Feb 2020Allowed
Nand Lal Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0369
Bihar Prohibition And Excise Act, 2016 — Section 37(c), 56(b)Indian Penal Code, 1860 — Section 279, 337, 426
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Patna High Court judgments
53,185 judgments · page 358 of 2,660
High Courts27 Feb 2020Dismissed
Sunil Kumar Vs General Manager And Ors
Patna High Court · (2020) 02 PAT CK 0368
High Courts27 Feb 2020Dismissed
Sun Print And Packers Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0367
Bihar Industrial Investment Promotion Act, 2016 — Section 14, 16Bihar Industrial Investment Promotion Rules, 2016 — Rule 13
High Courts27 Feb 2020Dismissed
Satyendra Narayan Vs Bihar State Power Holding Company Limited And Ors
Patna High Court · (2020) 02 PAT CK 0366
High Courts27 Feb 2020Dismissed
Nirmala Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0365
High Courts27 Feb 2020Dismissed
Santosh Kumar Manjhi Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0364
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts27 Feb 2020Dismissed
Rajgrihi Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0363
High Courts27 Feb 2020Disposed Of
Amarendra Paswan And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0362
High Courts27 Feb 2020Disposed Of
Prabhu Dayal Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0361
High Courts27 Feb 2020Disposed Of
Chitranjan Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0360
High Courts27 Feb 2020Disposed Of
Kameshwar Singh Darbhanga Sanskrit University And Ors Vs Dr. Umesh Sharma And Ors
Patna High Court · (2020) 02 PAT CK 0359
High Courts27 Feb 2020Dismissed
Rajesh Kumar Agarwal @ Rajesh Agarwal Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0358
Indian Penal Code, 1860 — Section 379, 406
High Courts27 Feb 2020Dismissed
Lal Muni Devi Vs Central Bank Of India And Ors
Patna High Court · (2020) 02 PAT CK 0357
Constitution Of India, 1950 — Article 14, 16
High Courts27 Feb 2020Dismissed
Sonali Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0356
High Courts27 Feb 2020Disposed Of
Bihar State Road Development Corporation Ltd. Vs Rambalak Thakur And Ors
Patna High Court · (2020) 02 PAT CK 0355
High Courts27 Feb 2020Disposed Of
Shubham Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0100
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92(2)
High Courts27 Feb 2020Disposed Of
Deo Sharan Uraon Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0099
Bihar Tenancy Act, 1885 — Section 49GConstitution Of India, 1950 — Article 226
High Courts27 Feb 2020Disposed Of
Bhagwan Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0098
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)
High Courts26 Feb 2020Disposed Of
Guddu Pandey Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0354
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts26 Feb 2020Disposed Of
Raushan Thakur @ Roshan Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0353
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)