High Courts10 Jun 2020Disposed Of
Md. Anish @ Md. Anis @ Anish Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0065
Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 27
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 345 of 2,660
High Courts10 Jun 2020Disposed Of
Mannu Singh Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0064
Indian Penal Code, 1860 — Section 307, 394Arms Act, 1959 — Section 27
High Courts09 Jun 2020Disposed Of
Taufique Mian Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0082
Indian Penal Code, 1860 — Section 34, 413, 414, 420, 467, 468, 471
High Courts09 Jun 2020Disposed Of
Rajesh Kishore Sharma Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0081
Code Of Civil Procedure, 1908 — Order 7 Rule 11Indian Penal Code, 1860 — Section 34, 406, 420
High Courts09 Jun 2020Disposed Of
Komal Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0080
Indian Penal Code, 1860 — Section 34, 406, 411, 413, 414, 420, 467, 468, 417
High Courts09 Jun 2020Disposed Of
Yogesh Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0079
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Jun 2020Dismissed
Heera Sahani Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0078
Indian Penal Code, 1860 — Section 323, 341, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Jun 2020Dismissed
Vijay Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468
High Courts09 Jun 2020Dismissed
Amit Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0076
Indian Penal Code, 1860 — Section 34, 120B, 386, 387, 506
High Courts09 Jun 2020Disposed Of
Pankaj Kumar And Others Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0075
Indian Penal Code, 1860 — Section 34, 376D, 379, 498ACode Of Criminal Procedure, 1973 — Section 164
High Courts09 Jun 2020Disposed Of
Rohit Sahni Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0074
Indian Penal Code, 1860 — Section 147, 149, 302, 307, 504
High Courts09 Jun 2020Disposed Of
M/s J.K.M. Infra Projects Limited Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0071
High Courts09 Jun 2020Disposed Of
Krishna Pandey Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 307, 379Arms Act, 1959 — Section 27
High Courts08 Jun 2020Disposed Of
Narendra Prasad Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0118
High Courts08 Jun 2020Dismissed
Suresh Prasad Mandal Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0086
High Courts08 Jun 2020Disposed Of
Jitendra Kumar Singh Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0085
Arms Act, 1959 — Section 25(1-B)a, 26, 35
High Courts08 Jun 2020Disposed Of
Brij Kishore Tiwary Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0084
High Courts08 Jun 2020Disposed Of
Gyanmala Devi Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0083
High Courts08 Jun 2020Allowed
Ashok Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0063
Constitution Of India, 1950 — Article 226Bihar Land Mutation Act, 2011 — Section 2(1), 2(3), 6, 9, 16Bihar Land Reforms Act, 1950 — Section 4H
High Courts08 Jun 2020Disposed Of
Jawahar Lal Biswas Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0062