COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 347 of 2,660

High Courts04 Jun 2020Dismissed

Indian Bank Through CMD Represented Through Their Constituted Attorney And Others Vs Kaushal Kishore Thakur

Patna High Court · (2020) 06 PAT CK 0120

Indian Bank Officer Employees’ (Disciplinary And Appeal) Regulations, 1976 — Regulation 4(h), 6(3)

High Courts04 Jun 2020Dismissed

Kumari Rekha Vs Shambh Sharan Paswan

Patna High Court · (2020) 06 PAT CK 0119

Constitution Of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 498A

High Courts04 Jun 2020Disposed Of

Rajesh Kumar Vs State Of Bihar And Others

Patna High Court · (2020) 06 PAT CK 0050

Constitution Of India, 1950 — Article 226

High Courts04 Jun 2020Allowed/ Disposed Of

Kishun Deo Ram Vs State Of Bihar And Others

Patna High Court · (2020) 06 PAT CK 0049

High Courts04 Jun 2020Disposed Of

Vishal Kumar Vs State Of Bihar And Others

Patna High Court · (2020) 06 PAT CK 0048

Constitution Of India, 1950 — Article 215Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38(1), 41(1), 56, 58Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427

High Courts04 Jun 2020Disposed Of

Rajendra Chauhan Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0047

Indian Penal Code, 1860 — Section 34, 302

High Courts04 Jun 2020Disposed Of

Tabrej Alam Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0046

Indian Penal Code, 1860 — Section 34, 364Code Of Criminal Procedure, 1973 — Section 164

High Courts04 Jun 2020Disposed Of

Akhilesh Roy Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0045

Indian Penal Code, 1860 — Section 34, 201, 302, 364

High Courts04 Jun 2020Disposed Of

Botal Singh Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0044

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27

High Courts04 Jun 2020Disposed Of

Aayush Kumar Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0043

Indian Penal Code, 1860 — Section 120B, 379, 420

High Courts03 Jun 2020Allowed

Bipin Bihari Singh Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0051

Constitution Of India, 1950 — Article 226Bihar Lokayukta Act, 2011 — Section 2(1)(d), 2(ii), 3, 16(1)(d), 16(1)(e), 16(1)(f), 16(1)(g), 27, 28A, 28A(2), 28A(3), 29, 38, 59Bihar Lokayukta Act, 1973 — Section 2(b), 2(d), 2(f)

High Courts03 Jun 2020Disposed Of

Vipin Yadav Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0019

Indian Penal Code, 1860 — Section 34, 302, 323, 341, 504, 506Arms Act, 1959 — Section 27Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(g)(s), 3(2)(v)(va)

High Courts03 Jun 2020Disposed Of

Sangita Devi Vs State Of Bihar And Others

Patna High Court · (2020) 06 PAT CK 0018

High Courts03 Jun 2020Dismissed

Md. Zahid Hussain Vs Babul Kumar Saha And Others

Patna High Court · (2020) 06 PAT CK 0017

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(2), 2(b), 11(1)(c), 14(8)

High Courts03 Jun 2020Disposed Of

Bashawan Rai Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0016

High Courts03 Jun 2020Disposed Of

Nageshwar Baitha Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0015

Indian Penal Code, 1860 — Section 34, 304B

High Courts03 Jun 2020Disposed Of

Sujeet Kumar Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0014

Indian Penal Code, 1860 — Section 394

High Courts03 Jun 2020Dismissed

Md. Izarayal Vs State Of Bihar

Patna High Court · (2020) 06 PAT CK 0013

Indian Penal Code, 1860 — Section 392

High Courts02 Jun 2020Dismissed

Nikesh Kumar Savri And Others Vs State Of Bihar And Others

Patna High Court · (2020) 06 PAT CK 0053

Constitution Of India, 1950 — Article 226Bihar Superior Judicial Service Rules, 1951 — Rule 5(5)

High Courts02 Jun 2020Disposed Of

Amrendra Kumar Vs Life Insurance Corporation Of India And Others

Patna High Court · (2020) 06 PAT CK 0032

Life Insurance Corporation Of India (Staff) Regulations, 1960 — Regulation 39(1)(d)Disaster Management Act, 2005 — Section 10(2)(l)