High Courts08 Jun 2020Disposed Of
Guddu Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0061
Indian Penal Code, 1860 — Section 34, 414
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 346 of 2,660
High Courts08 Jun 2020Disposed Of
Rajesh Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0060
Indian Penal Code, 1860 — Section 34, 366A, 504Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jun 2020Disposed Of
Harendra Mukhiya Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0059
Indian Penal Code, 1860 — Section 34, 323, 341, 376, 504, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts08 Jun 2020Dismissed
Sheikh Wajid Hussain Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0058
Arms Act, 1959 — Section 25(1-B)(a), 26, 35
High Courts08 Jun 2020Disposed Of
Shane Ali @ Md. Shane Ali @ Sane Ali @ Pappu Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0057
Arms Act, 1959 — Section 25(1-B)(a), 26(2)
High Courts08 Jun 2020Dismissed
Sharma Yadav (M) Vs Union Of India Through NCB, Patna, Bihar
Patna High Court · (2020) 06 PAT CK 0056
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8, 20, 25, 29, 37
High Courts08 Jun 2020Disposed Of
Nand Kishore Mahto Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0055
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 342, 504Arms Act, 1959 — Section 27
High Courts08 Jun 2020Dismissed
Rajeev Ranjan Prakash And Others Vs Seema Devi Wife And Others
Patna High Court · (2020) 06 PAT CK 0054
Code Of Civil Procedure, 1908 — Section 144, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jun 2020Allowed
Shambhu Nath Jha Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0073
High Courts05 Jun 2020Disposed Of
Ajay Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0052
High Courts05 Jun 2020Dismissed
Sadanand Singh Construction Pvt. Ltd Vs Managing Director And Others
Patna High Court · (2020) 06 PAT CK 0042
Arbitration And Conciliation Act, 1996 — Section 11, 11(4)
High Courts05 Jun 2020Disposed Of
NCC Limited Vs Bihar Rajya Pul Nirman Nigam Limited And Others
Patna High Court · (2020) 06 PAT CK 0041
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts05 Jun 2020Disposed Of
Md. Samshad Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0040
Arms Act, 1959 — Section 25(1-B)(a), 26
High Courts05 Jun 2020Disposed Of
Nitish Kumar Pandey Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0039
Indian Penal Code, 1860 — Section 401, 411, 413, 414
High Courts05 Jun 2020Dismissed
Raj Narayan Jha Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0038
Indian Penal Code, 1860 — Section 377, 511Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8, 12
High Courts05 Jun 2020Disposed Of
Chandan Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0037
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27
High Courts05 Jun 2020Disposed Of
Md. Mokhtar Ahmad And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 186, 307, 323, 332, 333, 337, 338, 353, 386, 427, 504, 506Explosive Substances Act, 1908. — Section 3, 4Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts05 Jun 2020Disposed Of
Ram Pravesh Sahni Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0035
Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 27
High Courts05 Jun 2020Disposed Of
Mangal Singh Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0034
Indian Penal Code, 1860 — Section 307, 414Arms Act, 1959 — Section 25(1-b)a, 26, 35
High Courts05 Jun 2020Disposed Of
Avnish Jha Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0033
Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 27