High Courts11 Jun 2020Allowed
A1 And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0116
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 3(xii), 12, 12(1), 74, 102Arms Act, 1959 — Section 25(1-B)A, 26, 35
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Patna High Court judgments
53,185 judgments · page 344 of 2,660
High Courts11 Jun 2020Allowed
X 1 And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0115
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12, 12(1), 74, 102Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 27
High Courts11 Jun 2020Disposed Of
Bablu Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0108
Indian Penal Code, 1860 — Section 386
High Courts11 Jun 2020Dismissed
Moti Lal Vs Union Of India And Others
Patna High Court · (2020) 06 PAT CK 0107
Prevention Of Money Laundering Act, 2002 — Section 4, 45, 50
High Courts11 Jun 2020Dismissed
Dablu Yadav Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0106
Indian Penal Code, 1860 — Section 354BProtection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Jun 2020Disposed Of
Pankaj Yadav Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts11 Jun 2020Dismissed
Dilip Mandal Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts11 Jun 2020Dismissed
Md. Shahjahan Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0093
Constitution Of India, 1950 — Article 226
High Courts11 Jun 2020Disposed Of
Dhananjay Kumar Singh Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0092
High Courts11 Jun 2020Disposed Of
Sonu Malakar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0091
Indian Penal Code, 1860 — Section 379, 420
High Courts11 Jun 2020Dismissed
Anil Baitha @ Anil Chaudhary Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0090
Indian Penal Code, 1860 — Section 302, 394Arms Act, 1959 — Section 27
High Courts11 Jun 2020Dismissed
Surendra Paswan Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0089
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 427Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4
High Courts11 Jun 2020Disposed Of
Vinod Singh Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0088
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Jun 2020Disposed Of
Anjil Kumar Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0117
High Courts10 Jun 2020Disposed Of
Sanjay Kumar Singh Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0095
High Courts10 Jun 2020Allowed
Janki Devi Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0094
High Courts10 Jun 2020Disposed Of
Syed Imdad Hussai Vs Bihar State Co-Operative Marketing Union Ltd. And Others
Patna High Court · (2020) 06 PAT CK 0069
High Courts10 Jun 2020Disposed Of
Ramesh Sharma Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0068
Indian Penal Code, 1860 — Section 34, 376D
High Courts10 Jun 2020Dismissed
Raj Kishore Rai Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0067
Indian Penal Code, 1860 — Section 34, 302
High Courts10 Jun 2020Disposed Of
Sagar Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0066
Indian Penal Code, 1860 — Section 395