High Courts17 Jun 2020Dismissed
Md. Noor Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0134
Indian Penal Code, 1860 — Section 34, 302
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 342 of 2,660
High Courts17 Jun 2020Dismissed
Shanti Bhushan Arya Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0133
Indian Penal Code, 1860 — Section 120B, 420, 409
High Courts17 Jun 2020Disposed Of
Bal Kishore Yadav Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0132
Indian Penal Code, 1860 — Section 34, 302, 328
High Courts17 Jun 2020Dismissed
Md. Hafiz Ayaz Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0131
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts16 Jun 2020Dismissed
Md. Ekram Ansari Vs State Of Bihar Through Its Principal Secretary And Others
Patna High Court · (2020) 06 PAT CK 0150
High Courts16 Jun 2020Disposed Of
Saroj Kumari Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0149
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 9, 9(1)(7), 11
High Courts16 Jun 2020Disposed Of
Anand Mohan Sinha Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0148
High Courts16 Jun 2020Disposed Of
Om Prakash Pandey Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0147
High Courts16 Jun 2020Dismissed
M/S Sentu Dey Vs Union Of India Through The Intelligence Officer
Patna High Court · (2020) 06 PAT CK 0146
High Courts16 Jun 2020Disposed Of
Anant Manjhi And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0145
Indian Penal Code, 1860 — Section 34, 379, 411, 427Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a)
High Courts16 Jun 2020Disposed Of
Hare Ram Kumar And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0144
Indian Penal Code, 1860 — Section 34, 120B, 363, 366ABihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Jun 2020Disposed Of
Sitaram Sahni Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0143
Indian Penal Code, 1860 — Section 34, 272, 273, 290Bihar Prohibition And Excise Act, 2016 — Section 30(c)(d), 34(a), 34(b), 36
High Courts16 Jun 2020Disposed Of
Mukesh ThakurVs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0142
Indian Penal Code, 1860 — Section 34, 272, 273, 290Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)Arms Act, 1959 — Section 25(1-B)a, 26, 35
High Courts16 Jun 2020Disposed Of
Raju Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0141
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Jun 2020Disposed Of
Krishna Kumar And Others Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0140
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Jun 2020Disposed Of
Barun Yadav Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0139
Bihar Prohibition And Excise Act, 2016 — Section 37(b)(c)Arms Act, 1959 — Section 25(1-B)A, 26, 35
High Courts16 Jun 2020Disposed Of
Prince Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0138
Indian Penal Code, 1860 — Section 120B, 363, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts16 Jun 2020Dismissed
Rocky Kumar Vs Union Of India Through Directorate Of Revenue Intelligence And Others
Patna High Court · (2020) 06 PAT CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22
High Courts15 Jun 2020Dismissed
Chhotu Kumar Vs State Of Bihar
Patna High Court · (2020) 06 PAT CK 0130
Indian Penal Code, 1860 — Section 302, 307, 323, 328, 341, 379Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 1(1)(r), 3(2)(v)
High Courts15 Jun 2020Disposed Of
Roshan Kumar Pathak Vs State Of Bihar And Others
Patna High Court · (2020) 06 PAT CK 0129